High Courts07 Apr 1981
Swaran Yash Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1982) 138 ITR 734
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 17 of 25
High Courts06 Apr 1981
Jagan Nath Phool Chand Vs Union of India
Delhi High Court · AIR 1982 Delhi 93 : (1981) 20 DLT 280 : (1982) 3 DRJ 51 : (1982) RLR 174
High Courts03 Apr 1981
Onkar Singh Vs Shanti Devi
Delhi High Court · (1981) 19 DLT 463 : (1981) RLR 413
High Courts01 Apr 1981
Life Insurance Corporation of India Vs Asia Udyog (P) Ltd. and Others
Delhi High Court · (1984) 55 CompCas 187 : (1984) 145 ITR 520
High Courts01 Apr 1981
Natwar Lal Shamal Das and Co. Vs Minerals and Metals Trading Corporation of India
Delhi High Court · AIR 1982 Delhi 44 : (1982) 3 DRJ 23
High Courts01 Apr 1981
Electronics Limited Vs Union of India and others
Delhi High Court · (1981) 8 ELT 496
High Courts01 Apr 1981
Mohd. Yousuf Vs Mohd. Arafin
Delhi High Court · (1981) 20 DLT 12 : (1981) 2 DRJ 226
High Courts01 Apr 1981
Om Singh and Fateh Singh Vs Gaon Sabha and Municipal Corporation of Delhi
Delhi High Court · (1981) CriLJ 940 : (1981) 20 DLT 23 : (1981) 2 ILR Delhi 335
Criminal Procedure Code, 1973 (CrPC) — Section 145Delhi Land Reforms Act, 1954 — Section 86A
High Courts31 Mar 1981
Kali Charan Sharma Vs The Municipal Corporation of Delhi and others
Delhi High Court · AIR 1981 Delhi 301
Arbitration Act, 1940 — Section 11, 14, 17, 29, 30Civil Procedure Code, 1908 (CPC) — Section 34
High Courts31 Mar 1981
In Re: Rajdhani Grains and Jaggery Exchange Ltd.
Delhi High Court · (1983) 54 CompCas 166
High Courts31 Mar 1981
Harbans Lal Vs The State
Delhi High Court · (1981) CriLJ 1777 : (1981) 20 DLT 114
High Courts30 Mar 1981
Bhushan Industrial Co. Pvt. Ltd. Vs Cimmco International and Another
Delhi High Court · (1983) 54 CompCas 157 : (1981) ILR Delhi 821
High Courts27 Mar 1981
B.P.N. Shrivastava Vs Poori Bai
Delhi High Court · AIR 1981 Delhi 344 : (1981) 20 DLT 28 : (1981) 2 DRJ 179 : (1981) ILR Delhi 1089 : (1981) RLR 317
High Courts27 Mar 1981
Commissioner of Income Tax Delhi-II Vs Food Specialities Ltd.
Delhi High Court · (1982) 136 ITR 203 : (1981) 7 TAXMAN 86
High Courts27 Mar 1981
Rao Tula Ram College Society and Another Vs University of Delhi and Another
Delhi High Court · (1982) ILR Delhi 1009
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 6
High Courts27 Mar 1981
Bhim Singh Jain Vs Union of India and Another
Delhi High Court · (1981) 19 DLT 446
High Courts26 Mar 1981Dismissed
Raj K. Mehra Vs Mrs. Anjali Bhaduri
Delhi High Court · AIR 1981 Delhi 237
High Courts25 Mar 1981
Bhola Ram Vs Lt. Governor, Delhi
Delhi High Court · (1981) 20 DLT 25(2) : (1981) ILR Delhi 733
Constitution of India, 1950 — Article 310Liberalised Pension Rules, 1950 — Rule 2(2)