COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 16 of 25
Prem Kumar Vs Harbans Singh
Delhi High Court · (1981) 20 DLT 273 : (1981) RLR 652
Sher Singh Vs The State
Delhi High Court · (1981) CriLJ 1337 : (1981) 20 DLT 22(2)
Life Insurance Corporation of India Vs Asia Udyog (P.) Ltd. and others
Delhi High Court · (1982) ILR Delhi 582
Commissioner of Income Tax, Delhi-I Vs Pure Ice Cream Co.
Delhi High Court · (1984) 147 ITR 556 : (1982) 9 TAXMAN 246
Union of India and Another Vs Mahabir Parshad and Sons and Another
Delhi High Court · AIR 1983 Delhi 150 : (1982) 21 DLT 243 : (1982) RLR 385
Mahabir Pershad and Sons Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1981) ILR Delhi 423 : (1982) 135 ITR 775
Hazari Lal and Another Vs S. Dharam Pal Singh and Others
Delhi High Court · (1981) ACJ 439
Diamond Pocket Books P. Ltd. Vs Prasad Nyas and Others
Delhi High Court · (1989) 17 DRJ 110
Peter Samual Wallace Vs Inspector General of Police, New Delhi and others
Delhi High Court · (1981) CriLJ 1195 : (1981) 20 DLT 333
Amar Singh Vs Hans Raj Sachdeva and Others
Delhi High Court · AIR 1981 Delhi 224 : (1981) 20 DLT 17 : (1981) RLR 515
Pushpa Rani Vs Krishan Lal
Delhi High Court · AIR 1982 Delhi 107 : (1982) ILR Delhi 851 : (1982) RLR 268
Mohd. Sabir Vs The State
Delhi High Court · (1981) CriLJ 1120 : (1981) 20 DLT 345
Smt. Pushpa Rani Vs Krishan Lal
Delhi High Court · (1981) 04 DEL CK 0047
Alkarma Vs Delhi Development Authority
Delhi High Court · AIR 1981 Delhi 230 : (1982) 20 DLT 53 : (1981) RLR 387
Ram Narain Sharma Vs Mahesh Narain Sharma and The State
Delhi High Court · (1981) 20 DLT 80
Mohinder Singh Vs Iqbal Singh
Delhi High Court · (1981) CriLJ 1773 : (1981) 20 DLT 20 : (1981) 2 DRJ 155 : (1981) RLR 407
Uma Sehgal and Others Vs Dwarka Dass Sehgal and Others
Delhi High Court · (1982) ACJ 214 : AIR 1982 Delhi 36 : (1983) 54 CompCas 842 : (1981) 20 DLT 165 : (1981) ILR Delhi 315 : (1981) RLR 543
Vinod Kumar Vs Union of India and others
Delhi High Court · (1981) 04 DEL CK 0029
Commissioner of Income Tax Delhi-IV Vs Sat Parkash Agarwal
Delhi High Court · (1983) 140 ITR 880