High Courts29 Apr 1981
Satbir Singh and Another Vs Suraj Ram
Delhi High Court · (1983) 54 CompCas 348 : (1981) 20 DLT 91
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 15 of 25
High Courts29 Apr 1981
Budh Prakash Sethi Vs Sumitra Devi
Delhi High Court · (1981) 20 DLT 116 : (1981) 2 DRJ 166
High Courts27 Apr 1981
PAPER PRODUCTS LTD. Vs COMMISSIONER OF INCOME TAX-CUM-SUPER PROFITS TAX.
Delhi High Court · (1981) 23 CTR 58
High Courts27 Apr 1981
Paper Products Ltd. Vs Commissioner of Income Tax-cum-super Profits Tax
Delhi High Court · (1981) 7 TAXMAN 218
High Courts27 Apr 1981
Khalsa Provisions Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1982) 135 ITR 817
High Courts27 Apr 1981
Addl Commissioner of Income Tax, Delhi-I Vs J.K. D''costa
Delhi High Court · (1981) 25 CTR 224 : (1982) 133 ITR 7
High Courts27 Apr 1981
Yogesh Singh Sahota Vs Niranjan Lal Gupta
Delhi High Court · AIR 1981 Delhi 222 : (1981) 20 DLT 264 : (1981) 2 DRJ 157 : (1981) RLR 434
High Courts27 Apr 1981
Khalsa Provisions Vs Commissioner of Income Tax
Delhi High Court · (1982) 135 ITR 817
Income Tax Act, 1961 — Section 143(2), 143(3), 153, 153(1), 153(3)
High Courts24 Apr 1981
M/s. Oriental Building and Furnishing Co. Ltd., New Delhi Vs Union of India
Delhi High Court · AIR 1981 Delhi 293
Arbitration Act, 1940 — Section 20, 37, 37(3), 7, 7(1)Constitution of India, 1950 — Article 14Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15
High Courts24 Apr 1981
J. K. Synthetics Ltd. and another Vs Union of India and others
Delhi High Court · (1981) ECR 333 : (1981) 8 ELT 328
High Courts24 Apr 1981
Gurdial Singh Vs Pearey Lal Malhan
Delhi High Court · AIR 1982 Delhi 120 : (1981) 20 DLT 318
High Courts24 Apr 1981
Union of India Vs Rampur Distillery and Chemical Co. Limited and Another
Delhi High Court · AIR 1981 Delhi 348 : (1981) 20 DLT 51 : (1981) ILR Delhi 88
High Courts24 Apr 1981
South India Viscose Ltd. and another Vs Union of India and others
Delhi High Court · (1981) 04 DEL CK 0017
High Courts24 Apr 1981
Madras Rubber Factory Ltd., Madras Vs Union of India and another
Delhi High Court · (1981) 8 ELT 879
High Courts23 Apr 1981
Mohd. Abbas Khan Vs Bal Bhavan Board and Others
Delhi High Court · (1982) 3 DRJ 56
Constitution of India, 1950 — Article 12
High Courts22 Apr 1981
Hazarilal Vs Dharam Pal Singh
Delhi High Court · (1981) 20 DLT 76 : (1981) RLR 574
High Courts22 Apr 1981
Commissioner of Income Tax, Delhi Vs Madan Lal Jain
Delhi High Court · (1982) 136 ITR 409