High Courts17 Mar 1981
Jawahar Lal Motumalmamtani Vs Bhag Chand Motumal Ramtani and Another
Delhi High Court · AIR 1981 Delhi 338 : (1981) ILR Delhi 833(1) : (1981) RLR 401
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 19 of 25
High Courts17 Mar 1981
Birla Jute Manufacturing Co. Ltd. Vs Joint Secretary, Government of India and others
Delhi High Court · (1981) 8 ELT 559
High Courts17 Mar 1981
Smt. Nand Kaur and others Vs Sukh Raj and others
Delhi High Court · AIR 1981 Delhi 319 : (1984) 55 CompCas 661 : (1981) 20 DLT 75(2)
Motor Vehicles Act, 1939 — Section 110A, 95(1)
High Courts17 Mar 1981
Nand Kaur and Others Vs Sukhraj and Others
Delhi High Court · (1981) ACJ 320 : (1981) ILR Delhi 112
High Courts16 Mar 1981
Damodar Paints Pvt. Ltd. Vs Indian Oil Corporation Ltd. and another
Delhi High Court · AIR 1982 Delhi 57 : (1983) 54 CompCas 114 : (1982) ILR Delhi 707 : (1981) RLR 369
High Courts16 Mar 1981
Trilochan Singh Vs Union of India and others
Delhi High Court · (1981) 8 ELT 667
High Courts16 Mar 1981
Addl Commissioner of Income Tax, Delhi-II Vs Handicrafts and Handloom Export Corporation
Delhi High Court · (1982) 26 CTR 175
High Courts12 Mar 1981
Prem Shankar Sachhan alias Prem Shankar Thakur Vs State
Delhi High Court · (1981) 20 DLT 55 : (1981) ILR Delhi 746
High Courts11 Mar 1981
Kusum Saxena Vs I.N. Khanna and Others
Delhi High Court · (1981) 20 DLT 65 : (1981) ILR Delhi 136
High Courts10 Mar 1981
Ashrafi Lal Vs Labh Singh and Others
Delhi High Court · (1982) CriLJ 2272 : (1981) 19 DLT 450 : (1981) RLR 443
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts09 Mar 1981
Sumitra Devi and Others Vs Harnam Dass
Delhi High Court · (1982) 21 DLT 6(2) : (1981) 2 DRJ 107
Limitation Act, 1963 — Section 5
High Courts09 Mar 1981
Vijay Kumar Vs State
Delhi High Court · (1981) 20 DLT 62 : (1981) ILR Delhi 449(1)
High Courts09 Mar 1981
Gobind Ram and Others Vs Harnam Das
Delhi High Court · AIR 1981 Delhi 184 : (1981) 19 DLT 365
Delhi Rent Control Act, 1958 — Section 39Delhi Rent Control Rules, 1959 — Rule 17Limitation Act, 1908 — Section 12
High Courts06 Mar 1981
Jaswant Rai and another Vs Central Board of Direct Taxes and others
Delhi High Court · (1982) 133 ITR 19 : (1981) 7 TAXMAN 210
High Courts06 Mar 1981
Commissioner of Income Tax Vs Prem Narain Agarwal (HUF)
Delhi High Court · (1982) 10 TAXMAN 181
Income Tax Act, 1961 — Section 2(24)(iv)
High Courts06 Mar 1981
W.H. Brady and Co. Vs Ganesh F. Mills
Delhi High Court · (1981) RLR 364
Delhi High Court Act, 1966 — Section 5(2)Trusts Act, 1882 — Section 74
High Courts06 Mar 1981
Union Carbieds I. Ltd. Vs Dalip Singh
Delhi High Court · (1981) 19 DLT 420 : (1981) 2 DRJ 184 : (1981) RLR 356
Delhi Rent Control Act, 1958 — Section 14, 14(1)