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Delhi High Court judgments, 1981

494 judgments · page 24 of 25

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High Courts30 Jan 1981

Ramchand Sri Ram, Joint Hindu Family Firm and Another Vs Hira Lal and Another

Delhi High Court · (1981) 20 DLT 34 : (1981) 2 DRJ 75 : (1981) RLR 197

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High Courts30 Jan 1981

Commissioner of Income Tax, Delhi-I Vs J.M.A. Industries Ltd.

Delhi High Court · (1981) 23 CTR 102 : (1981) 129 ITR 373

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High Courts30 Jan 1981

Om Prakash Sharma Vs Union of India

Delhi High Court · (1981) ILR Delhi 361

Constitution of India, 1950 — Article 14, 309
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High Courts29 Jan 1981

Union of India Vs Rampur Distillery and Chemical Co. Ltd. and Another

Delhi High Court · (1981) ILR Delhi 62

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High Courts29 Jan 1981

Chhabli Das Gupta Vs Paryagwati

Delhi High Court · (1981) 19 DLT 262 : (1981) 2 DRJ 100 : (1981) RLR 195

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High Courts28 Jan 1981

Commissioner of Sales Tax, Delhi Vs Envoys India (P.) Ltd.

Delhi High Court · (1981) 48 STC 443

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High Courts27 Jan 1981

H. J. Leach and Company Vs Union of India and another

Delhi High Court · (1981) 8 ELT 182

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High Courts27 Jan 1981

K.K. Bali Vs Comptroller and Auditor General of India and Others

Delhi High Court · (1981) ILR Delhi 454 : (1981) LabIC 1467

Central Civil Services (Conduct) Rules, 1964 — Rule 7Constitution of India, 1950 — Article 14
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High Courts23 Jan 1981

M/s. C.B. Tanwar and Co. Vs Union of India and others

Delhi High Court · AIR 1981 Delhi 159

Arbitration Act, 1940 — Section 14, 15, 16, 41Civil Procedure Code, 1908 (CPC) — Section 151, 47Constitution of India, 1950 — Article 309
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High Courts23 Jan 1981

Kasturi Lal Nand Raj Vs Bakshi Ram

Delhi High Court · (1981) 19 DLT 329 : (1981) RLR 380

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High Courts23 Jan 1981

Bipin Behari Tawakley Vs Kishori Lal Mehra and Others

Delhi High Court · (1981) 2 DRJ 60

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High Courts22 Jan 1981Dismissed

Grindlays Bank Ltd. Amritsar Vs Hindustan Embroidery Mills P. Ltd., New Delhi and others

Delhi High Court · AIR 1981 Delhi 332

Civil Procedure Code, 1908 (CPC) — Section 10, 151
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High Courts21 Jan 1981

Shashi Kumar Vs Dharam Pal Sharma and Another

Delhi High Court · AIR 1981 Delhi 169 : (1981) 19 DLT 170 : (1981) 2 DRJ 57 : (1981) RLR 191

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High Courts21 Jan 1981

Cycle Equipment (P) Ltd. Vs Municipal Corporation of Delhi and Others

Delhi High Court · (1981) ILR Delhi 639

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High Courts16 Jan 1981

The Union of India Vs Smt. Jaswant Kaur and others

Delhi High Court · AIR 1981 Delhi 186

Arbitration Act, 1940 — Section 41(b)Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts16 Jan 1981

M/s. Thermofriz Insulations Pvt. Ltd., Calcutta Vs M/s. Vijaya Udyog

Delhi High Court · AIR 1981 Delhi 385

Civil Procedure Code, 1908 (CPC) — Section 151Trade and Merchandise Marks Act, 1958 — Section 28(1), 36, 37Transfer of Property Act, 1882 — Section 3, 6
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High Courts16 Jan 1981

Union of India Vs M.S. Rana

Delhi High Court · (1981) RLR 283

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High Courts16 Jan 1981

Suresh Kumar Sanghi Vs Amrit Kumar Sanghi and others

Delhi High Court · AIR 1982 Delhi 131

Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1956 — Section 397, 398, 402, 403, 43(1A)Partnership Act, 1932 — Section 12, 32(1)(c), 38, 43, 46
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High Courts15 Jan 1981

Jai Parkash Vs The State

Delhi High Court · (1981) CriLJ 1340 : (1981) 19 DLT 234

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High Courts15 Jan 1981

Yogeshwar Prasad Vs Jyoti Rani Prasad

Delhi High Court · AIR 1981 Delhi 99 : (1981) ILR Delhi 359

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