High Courts04 Sept 1981
G.C. Sharma Vs University of Delhi
Delhi High Court · AIR 1982 Delhi 227 : (1982) 21 DLT 22
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 9 of 25
High Courts04 Sept 1981
Addl. Commissioner of Income Tax, Delhi-II Vs Distillers Trading Corporation Ltd.
Delhi High Court · (1982) 8 TAXMAN 161
High Courts04 Sept 1981
National Insurance Co. Ltd. Vs The Union of India and others
Delhi High Court · (1981) 20 DLT 80(2) : (1982) 49 STC 150
High Courts04 Sept 1981
ADDL. COMMISSIONER OF Income Tax, DELHI-II Vs DISTILLERS TRADING CORPORATION LTD.
Delhi High Court · (1982) 27 CTR 56 : (1982) 137 ITR 894
High Courts03 Sept 1981
Delhi Development Authority Vs Shanti Devi and Another
Delhi High Court · AIR 1982 Delhi 159 : (1981) 20 DLT 415
High Courts01 Sept 1981
Santosh Food Products and Others Vs Leela Sharma
Delhi High Court · (1981) 20 DLT 298 : (1982) 3 DRJ 88 : (1981) RLR 614
High Courts31 Aug 1981
Shafiq-U-Rehman and Others Vs Mohd. Zamil and Another
Delhi High Court · (1981) 20 DLT 67 : (1981) RLR 576
High Courts31 Aug 1981
Swaran Singh Vs Union of India and another
Delhi High Court · AIR 1982 Delhi 103
Arbitration Act, 1940 — Section 20, 37, 37(4)
High Courts28 Aug 1981
Jay Rubber Co. (India) Pvt. Ltd. Vs The State Chemicals and Pharmaceutical Corporation of India Ltd.
Delhi High Court · (1981) 21 DLT 11 : (1981) 2 ILR Delhi 1013
High Courts28 Aug 1981
Bulaki Dass Vs Suraj Bhan
Delhi High Court · AIR 1982 Delhi 117 : (1981) 20 DLT 394 : (1981) 2 DRJ 304 : (1982) RLR 93
High Courts28 Aug 1981
Dabur (Dr. S.K. Burman) Pvt. Ltd. Vs The State Trading Corporation of India Ltd. and Another
Delhi High Court · (1982) ILR Delhi 92
High Courts26 Aug 1981
Chandhok (Lajwanti) Vs Chandhok (O.N.)
Delhi High Court · (1982) ILR Delhi 689 : (1981) RLR 619
High Courts26 Aug 1981
Life Insurance Corporation of India Vs Sham Surat Singh and Others
Delhi High Court · AIR 1983 Delhi 291 : (1981) ILR Delhi 759
High Courts26 Aug 1981
The Additional Commissioner of Income Tax Vs Gedore Tools (India) Pvt. Ltd.
Delhi High Court · (1982) 27 CTR 63 : (1981) 2 ILR Delhi 928 : (1982) 134 ITR 592
High Courts26 Aug 1981
New India Insurance Co. Ltd. and Another Vs Raj Rani Bhatia and Others
Delhi High Court · (1981) 20 DLT 525
High Courts25 Aug 1981
Addl. Commissioner of Income Tax, Delhi-I Vs Mercury General Corporation P. Ltd.
Delhi High Court · (1982) ILR Delhi 1
High Courts25 Aug 1981
Additional Commissioner of Income Tax Vs Mercury General Corporation Pvt. Ltd.
Delhi High Court · (1982) 26 CTR 171 : (1982) 1 ILR Delhi 1 : (1982) 133 ITR 525
High Courts24 Aug 1981
Hazar Singh Vs Union of India and Others
Delhi High Court · (1981) 21 DLT 35 : (1982) 1 ILR Delhi 232 : (1982) ILR Delhi 220 : (1981) 2 SLJ 517
Air Force Act, 1950 — Section 10Constitution of India, 1950 — Article 31(1)
High Courts24 Aug 1981
Krishan Chander Ramesh Chander and Brothers Vs Sohan Lal
Delhi High Court · AIR 1982 Delhi 122 : (1981) 20 DLT 454(2) : (1981) 2 ILR Delhi 1027 : (1982) RLR 82
High Courts21 Aug 1981
Tejinder Singh Vs Bhavi Chand Jindal and others
Delhi High Court · (1981) 20 DLT 78