High Courts21 Aug 1981
The Pelhi Cloth and General Mills Co. Ltd. Vs The Union of India and Others
Delhi High Court · AIR 1982 Delhi 29 : (1982) ILR Delhi 507
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 10 of 25
High Courts19 Aug 1981
Municipal Corporation of Delhi Vs Lakshmi Chand and Others
Delhi High Court · (1981) 20 DLT 316
High Courts18 Aug 1981
Commissioner of Income Tax, Delhi (Central) Vs Bharat Nidhi Ltd.
Delhi High Court · (1982) 1 ILR Delhi 64 : (1981) ILR Delhi 64
High Courts18 Aug 1981
Premier Tyre Ltd. Vs State Trading Corporation
Delhi High Court · (1981) RLR 138
High Courts14 Aug 1981
Vijay Kumar Vs Inder Sain Minocha and Another
Delhi High Court · AIR 1982 Delhi 260 : (1981) 20 DLT 515 : (1982) 3 DRJ 69 : (1981) ILR Delhi 733(1) : (1982) RLR 1
High Courts13 Aug 1981
Union of India Vs Commercial Metal Corporation and Another
Delhi High Court · AIR 1982 Delhi 267 : (1981) ILR Delhi 775 : (1982) RLR 163
High Courts13 Aug 1981
Commissioner of Income Tax Vs Bharat Nidhi Limited
Delhi High Court · (1982) 52 CompCas 80 : (1982) 133 ITR 447
High Courts12 Aug 1981
Amar Nath and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1981) CriLJ 1880 : (1981) 20 DLT 327 : (1982) 3 DRJ 85 : (1981) RLR 641
Contempt of Courts Act, 1971 — Section 10
High Courts12 Aug 1981
Jagjit Singh Vs State
Delhi High Court · (1986) CriLJ 1658 : (1986) 3 Crimes 554 : (1986) RLR 625
High Courts11 Aug 1981
Surinder Singh Vs The State
Delhi High Court · (1981) CriLJ 1778 : (1981) 20 DLT 372
High Courts11 Aug 1981
Commissioner of Income Tax Vs Dewan Chand Roshan Lal
Delhi High Court · (1987) 63 CTR 132
High Courts10 Aug 1981
Swaran Lal alias Swarana Pandit Vs State and Another
Delhi High Court · (1981) 20 DLT 252
High Courts06 Aug 1981
Sushila Devi Jain Vs Commissioner of Income Tax, Delhi-I
Delhi High Court · (1982) 27 CTR 48 : (1982) 138 ITR 551
High Courts06 Aug 1981
Smt. Sushila Devi Jain Vs Commissioner of Income Tax
Delhi High Court · (1982) 8 TAXMAN 221
Income Tax Act, 1922 — Section 22, 22(5), 3, 34, 34(1)(a)Income Tax Act, 1961 — Section 139, 139(1), 139(6), 147(a), 22(5)
High Courts05 Aug 1981
Commissioner of Gift Tax, Delhi-II Vs I.P. Soni
Delhi High Court · (1982) 136 ITR 838
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 3, 8
High Courts05 Aug 1981
Ib B. Bindal Vs Banarsi Das Gupta
Delhi High Court · (1982) ILR Delhi 117
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts03 Aug 1981
S.K. Construction Private Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (1981) 20 DLT 389 : (1981) RLR 683
High Courts03 Aug 1981
The Regional Provident Fund Commissioner, Employees'' Provident Fund and Another Vs ''Glamour'', Proprietor Sethhassaram and Sons
Delhi High Court · (1981) 20 DLT 424 : (1982) LabIC 1787
High Courts03 Aug 1981
Tubular Containers Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1982) 3 DRJ 41 : (1982) ILR Delhi 332
High Courts03 Aug 1981
National Building Construction Corporation Ltd. Vs The Vyasa Bank Ltd.
Delhi High Court · (1982) 3 DRJ 49 : (1981) ILR Delhi 623