High Courts29 May 1981
N.D. Khanna Vs Hindustan Industrial Corporation
Delhi High Court · (1981) 20 DLT 236
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 12 of 25
High Courts29 May 1981
OBEROI HOTELS (INDIA) P. LTD. Vs CENTRAL BOARD OF DIRECT TAXES AND OTHERS.
Delhi High Court · (1982) 28 CTR 114 : (1982) 135 ITR 257
High Courts29 May 1981
Oberoi Hotels (India)(P.) Ltd. Vs Central Board of Direct Taxes
Delhi High Court · (1981) 7 TAXMAN 344
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10(6)(vii), 80N, 80O, 80RRA(2), 9(1)(vii)
High Courts29 May 1981
The Indian Association of Thermometry and Others Vs Hicks Thermometers (India) Ltd. and Another
Delhi High Court · (1981) 20 DLT 246 : (1981) RLR 646
High Courts29 May 1981
Suresh Kumar Sanghi Vs Supreme Motors Ltd. and others
Delhi High Court · (1983) 54 CompCas 235 : (1981) RLR 418
High Courts29 May 1981
Oberoi Hotels (India) P. Ltd. Vs Central Board of Direct Taxes and others
Delhi High Court · (1982) 28 CTR 114 : (1982) 135 ITR 257
High Courts29 May 1981
R. Dalmia (Deceased) (By L. Rs. Saraswati Dalmia and others) Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1981) 7 TAXMAN 186
High Courts29 May 1981
Sanjiv Prakash and others Vs New Delhi Municipal Committee and others
Delhi High Court · AIR 1981 Delhi 280
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 16, 19(1)(g)
High Courts29 May 1981
R. Dalmia Vs Commissioner of Income Tax
Delhi High Court · (1981) 7 TAXMAN 284
Income Tax Act, 1922 — Section 2(4), 2(6C), 66(1)Income Tax Act, 1961 — Section 10, 23(3), 4(3)(vii)
High Courts29 May 1981
Shyam Rumar Vs Union of India and Others
Delhi High Court · (1981) ILR Delhi 498 : (1981) LabIC 1066 : (1981) RLR 121 : (1981) 2 SLJ 337
Army Act, 1950 — Section 18, 19, 192, 20Defense Services Regulation, 1962 — Regulation 107, 4
High Courts28 May 1981
Allied Motors Private Ltd. and Others Vs New Delhi Municipal Committee and Others
Delhi High Court · AIR 1982 Delhi 11 : (1981) 20 DLT 305
High Courts28 May 1981
Daryai Lal and another Vs State and another
Delhi High Court · (1982) CriLJ 70
High Courts28 May 1981
P.L. Lakhanpal Vs Union of India and another
Delhi High Court · (1981) 05 DEL CK 0001
Constitution of India, 1950 — Article 14, 19, 19(1)(a), 19(1)(g), 19(2)Telegraph Act, 1885 — Section 4Wireless Telegraphy Act, 1933 — Section 2(2), 2(2A), 3, 4
High Courts26 May 1981
R.L. Sapra Vs Om Perkash
Delhi High Court · AIR 1981 Delhi 324 : (1982) 21 DLT 8(2) : (1981) RLR 601
High Courts26 May 1981
Babu Lal and another Vs The State and others
Delhi High Court · (1982) CriLJ 41 : (1981) 20 DLT 354
High Courts26 May 1981
Deep Chand Vs Jhandoo Singh
Delhi High Court · AIR 1982 Delhi 24 : (1981) 20 DLT 149 : (1981) 2 DRJ 215 : (1981) RLR 76
High Courts25 May 1981
Banwari Lal and Sons (Pvt.) Ltd. Vs Union of India and Another
Delhi High Court · AIR 1981 Delhi 366 : (1981) 20 DLT 225 : (1982) 3 DRJ 12 : (1982) 1 ILR Delhi 640
High Courts24 May 1981
Suhagwati Vs Delhi Transport Undertaking (Now D.T.C )
Delhi High Court · (1986) 1 ACC 279
High Courts22 May 1981
Inder Sain and another Vs The State
Delhi High Court · (1981) CriLJ 1116 : (1985) 2 ILR Delhi 674