High Courts31 Jul 1981
Manphul Singh Sharma Vs Ahmedi Begum and Others
Delhi High Court · AIR 1982 Delhi 87 : (1981) 20 DLT 364 : (1981) 2 DRJ 262 : (1982) ILR Delhi 253
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 11 of 25
High Courts31 Jul 1981
Union of India and Another Vs Usha Spinning and Weaving Mills Ltd.
Delhi High Court · AIR 1982 Delhi 111 : (1981) 20 DLT 407 : (1981) RLR 668
High Courts30 Jul 1981
Jhabbu Mal Jang Bahadur Vs Nanak Chand Aggarwal and Another
Delhi High Court · AIR 1982 Delhi 55 : (1981) 20 DLT 210
High Courts24 Jul 1981
Mohan Lal Vs Union of India and Others
Delhi High Court · (1981) 21 DLT 34 : (1981) 2 ILR Delhi 1037 : (1982) LabIC 594 : (1982) 2 LLJ 174 : (1982) 2 SLJ 489
Fundamental Rules — Rule 54(3)Police Act, 1861 — Section 7
High Courts24 Jul 1981
The Municipal Corporation of Delhi Vs Mukhtiar Singh
Delhi High Court · (1982) 22 DLT 367 : (1982) ILR Delhi 246
High Courts23 Jul 1981
V.V. Nagarkar Vs M.R. Dhawan
Delhi High Court · (1981) 20 DLT 203 : (1982) 3 DRJ 38 : (1981) RLR 506
High Courts22 Jul 1981Dismissed
M/s. K. Bahadur Singh and Son, Delhi Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1982 Delhi 26
Delhi Municipal Corporation Act, 1957 — Section 124, 126
High Courts21 Jul 1981Dismissed
Yog Raj Puri Vs Yogeshwar Raj Puri and othres
Delhi High Court · AIR 1982 Delhi 62
Civil Procedure Code, 1908 (CPC) — Section 151General Clauses Act, 1897 — Section 6
High Courts20 Jul 1981
Nav Bharat Nirman (P.) Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs Nav Bharat Nirman (P.) Ltd.
Delhi High Court · (1982) 9 TAXMAN 174
High Courts20 Jul 1981
Anil Gupta Vs Atul Kumar Gupta and Others
Delhi High Court · (1981) 20 DLT 497
Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 55
High Courts20 Jul 1981
Arjan Lal Verma and Another Vs Rawel Kaur
Delhi High Court · AIR 1982 Delhi 148 : (1981) 20 DLT 361 : (1981) 2 ILR Delhi 634 : (1981) RLR 593
High Courts17 Jul 1981
State Bank of India, New Delhi Vs D.S. Dalal and others
Delhi High Court · AIR 1993 Delhi 1608
High Courts17 Jul 1981
Trilochan Singh Vs The State (Delhi Administration, Delhi)
Delhi High Court · (1981) 20 DLT 20(2)
High Courts16 Jul 1981
The Additional Commissioner of Income Tax Vs Handicraft and Handloom Exports Corporation of India
Delhi High Court · (1982) 3 DRJ 14 : (1982) 133 ITR 590 : (1981) 7 TAXMAN 335
High Courts14 Jul 1981
Dharam Pal and Sons and Another Vs Parmeshwari Das
Delhi High Court · (1981) 20 DLT 197
High Courts04 Jun 1981
R.S. Ghalwat Vs The Union of India and others
Delhi High Court · (1981) 06 DEL CK 0001
High Courts29 May 1981
R. DALMIA (DECEASED) (BY L. RS. SARASWATI DALMIA AND OTHERS) Vs COMMISSIONER OF Income Tax, DELHI.
Delhi High Court · (1982) 26 CTR 404 : (1982) 137 ITR 665