High Courts06 Oct 1981

Smt. Nirmala Sharma, Etc. Vs Raja Ram

Delhi High Court · (1982) ACJ 143 : AIR 1982 Delhi 233 : (1982) 21 DLT 87 : (1982) ILR Delhi 75

Central Motor Vehicles Rules, 1989 — Regulation 6Motor Vehicles Act, 1939 — Section 110, 110A