High Courts20 Nov 1981
M/s. Bhilwara Synthetics Ltd., New Delhi Vs Delhi Hindustani Mercantile Association and others
Delhi High Court · AIR 1982 Delhi 155
Arbitration Act, 1940 — Section 12(2), 33, 5
COURT ARCHIVE
Delhi High Court judgments, 1981
494 judgments · page 3 of 25
High Courts19 Nov 1981
Addl. Commissioner of Income Tax Vs Madan Lal Jain and Sons.
Delhi High Court · (1983) 140 ITR 200
Income Tax Act, 1961 — Section 45(1), 48
High Courts19 Nov 1981
Additional Commissioner of Income Tax Vs Madan Lal Jain and Sons
Delhi High Court · (1982) 9 TAXMAN 126
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts18 Nov 1981Allowed
Udhav Dass Maharaj Rajardia Vs Rukmani Joshi and Others
Delhi High Court · (1982) ACJ 273
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 122
High Courts18 Nov 1981
Begum Hamid Ali Khan Vs B.H. Zaidi and Another
Delhi High Court · AIR 1982 Delhi 352 : (1982) 21 DLT 112 : (1982) 3 DRJ 62
High Courts18 Nov 1981
Commissioner of Income Tax, Delhi-I Vs Raunaq and Co. (P.) Ltd.
Delhi High Court · (1982) 9 TAXMAN 85
High Courts18 Nov 1981
Ishwar Singh Vs Commissioner of Police, Delhi and others
Delhi High Court · (1982) CriLJ 924 : (1982) RLR 27
High Courts18 Nov 1981
COMMISSIONER OF Income Tax, DELHI-I Vs RAUNAQ and CO. (P.) LTD.
Delhi High Court · (1983) 140 ITR 407
High Courts17 Nov 1981
Krishan Dev Puri Vs Union of India and others
Delhi High Court · (1982) 44 FLR 335 : (1982) 2 LLJ 166
High Courts16 Nov 1981
K.C. Saigal Vs R.P. Sehgal
Delhi High Court · (1983) 14 TAXMAN 465
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(11), 132(12), 132(5), 147
High Courts16 Nov 1981
Shashi Pal Vs Rajkumar Mahindra
Delhi High Court · AIR 1983 Delhi 105 : (1982) 21 DLT 38 : (1982) RLR 38
High Courts16 Nov 1981
Commissioner of Income Tax, Delhi (Central) Vs S. Sucha Singh Anand
Delhi High Court · (1984) 149 ITR 143
High Courts13 Nov 1981
Commissioner of Income Tax, Delhi-III Vs Madho Singh Ishar Dass
Delhi High Court · (1982) 29 CTR 228 : (1983) 141 ITR 437 : (1982) 9 TAXMAN 89
High Courts13 Nov 1981
Addl. Commissioner of Income Tax, Delhi-I Vs Seth Vineet Virmani
Delhi High Court · (1982) 29 CTR 230 : (1983) 141 ITR 595 : (1982) 9 TAXMAN 255
High Courts12 Nov 1981
Avon Delux Transport Co. Vs Sheelatha Selvamani and Others
Delhi High Court · (1982) ACJ 379 : AIR 1983 Delhi 93 : (1984) 56 CompCas 91 : (1982) RLR 462
High Courts10 Nov 1981
P.L. Juneja Vs Narang Bank of India Ltd. and others
Delhi High Court · (1984) 55 CompCas 302
High Courts09 Nov 1981
Baini Ram and Others Vs Jainti Pershad and Another
Delhi High Court · (1982) 21 DLT 108 : (1982) 3 DRJ 16