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Delhi High Court judgments, 1970

304 judgments · page 4 of 16

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High Courts23 Oct 1970

Mohd. Jan Vs Haji Abdul Sattar and Others

Delhi High Court · AIR 1971 Delhi 132

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High Courts23 Oct 1970

Jagdev Singh Mumick Vs Commissioner of Income Tax

Delhi High Court · (1971) 81 ITR 508

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High Courts23 Oct 1970

Dev Lata Vs Chond

Delhi High Court · (1971) 7 DLT 207

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High Courts21 Oct 1970

Boota Kam Vs Balmukand

Delhi High Court · (1971) 7 DLT 299

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High Courts20 Oct 1970

Pandit Chander Sain Vs Rani Vidya Wati and Others

Delhi High Court · (1971) 7 DLT 329 : (1971) 1 ILR Delhi 223

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High Courts19 Oct 1970

Commissioner of Income Tax Vs Jagat Cinema

Delhi High Court · (1970) ILR Delhi 799 : (1971) 81 ITR 488

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High Courts16 Oct 1970

Ved Parkash Vs Rashid and Another

Delhi High Court · (1971) 7 DLT 191

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High Courts16 Oct 1970

Ajmer Singh Vs Prabhu Dayal and Others

Delhi High Court · (1972) 8 DLT 161

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High Courts16 Oct 1970

Ranjit Singh and Another Vs The Assessing Authority and Others

Delhi High Court · (1972) 8 DLT 116 : (1972) 29 STC 499

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High Courts16 Oct 1970

Raj Enginbering Works Private Ltd., Ajmere Gate, Delhi Vs E. Krishna Murti, Industrial Tribunal, Delhi and Others

Delhi High Court · (1972) 8 DLT 121

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High Courts14 Oct 1970

Mohd. Khan Durrany Vs The Principal (Tulsi Ram) Shivaji College and Others

Delhi High Court · (1970) ILR Delhi 414

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High Courts14 Oct 1970

R.C. Sood and Co. Pvt. Ltd. Vs The Union of India and Others

Delhi High Court · AIR 1971 Delhi 170

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High Courts13 Oct 1970

Madan Iron Stores and Others Vs Delhi Development Authority and Others

Delhi High Court · (1970) ILR Delhi 824

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High Courts12 Oct 1970

Bardu Ram Dhanna Ram Vs Ram Chander Khibru

Delhi High Court · AIR 1972 Delhi 34 : (1972) 8 DLT 135

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High Courts12 Oct 1970

Sarup Singh Vs Union of India and Another

Delhi High Court · (1970) ILR Delhi 464

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High Courts08 Oct 1970

Mohinder Singh and Others Vs The State

Delhi High Court · (1970) ILR Delhi 854

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High Courts06 Oct 1970

Shanti Rani Vs Mohan Lal

Delhi High Court · (1971) 7 DLT 183

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High Courts05 Oct 1970

Surat Singh and Others Vs S.R. Bakshi and Others

Delhi High Court · AIR 1971 Delhi 133

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High Courts30 Sept 1970

Mineral Industry Association Vs The Union of India and Another

Delhi High Court · AIR 1971 Delhi 160 : (1971) 22 FLR 363

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High Courts29 Sept 1970

Surinder Kumar Kapur Vs Sujan Singh Chadha

Delhi High Court · (1971) ILR Delhi 672

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