High Courts29 Sept 1970
Vijay Rosin and Turpentine Factory, Oshiarpur Vs Union of India and Another
Delhi High Court · (1970) ILR Delhi 661
COURT ARCHIVE
Delhi High Court judgments, 1970
304 judgments · page 5 of 16
High Courts29 Sept 1970
Pritam Singh Vs The State
Delhi High Court · (1972) CriLJ 1621(1) : (1971) 7 DLT 345
High Courts23 Sept 1970
Mahesh Chandar and Others Vs Chungo and Others
Delhi High Court · (1972) 8 DLT 264
High Courts22 Sept 1970
The Delhi Peasants Co-Operative Multipurpose Society Ltd. Vs The Collector and Others
Delhi High Court · (1971) 7 DLT 399
High Courts22 Sept 1970
Bishan Sarup Gupta Vs The Union of India and Others
Delhi High Court · (1970) ILR Delhi 629
High Courts16 Sept 1970
Durlab Singh and Others Vs State
Delhi High Court · (1974) CriLJ 1182 : (1971) 7 DLT 152
High Courts14 Sept 1970
Tej Ram Vs The Union of India and Others
Delhi High Court · (1970) 09 DEL CK 0015
High Courts14 Sept 1970
Commissioner of Income Tax, Delhi Vs M.S. Shroff
Delhi High Court · (1971) 80 ITR 687
High Courts11 Sept 1970
Bhagirthi Devi Vs Premnath and Others
Delhi High Court · (1970) ILR Delhi 744
High Courts11 Sept 1970
Vidya Wati and Others Vs Himachal Government Transport and Others
Delhi High Court · (1970) ACJ 424 : (1971) 7 DLT 39
High Courts11 Sept 1970
S.S. Pasupathy Vs The Union of India and Others
Delhi High Court · (1970) ILR Delhi 883
High Courts08 Sept 1970
Orissa Cement Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1971) 80 ITR 101
High Courts07 Sept 1970
Ram Saha and Others Vs Dugkadass and Others
Delhi High Court · (1971) 7 DLT 204
High Courts07 Sept 1970
Awtar Singh Vs The Zonal Manager, Life Insurance Corporation of India
Delhi High Court · (1971) 7 DLT 71 : (1971) LabIC 362 : (1971) 1 LLJ 359