High Courts04 Sept 1970
Management of Hamdard (Waqf) Laboratory Lal Kuan, Delhi Vs Raunaq Hussain and Another
Delhi High Court · (1971) 22 FLR 197 : (1971) ILR Delhi 308 : (1971) LabIC 405 : (1971) 1 LLJ 456
COURT ARCHIVE
Delhi High Court judgments, 1970
304 judgments · page 6 of 16
High Courts04 Sept 1970
New India Colour Co., Delhi Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · AIR 1971 Delhi 138 : (1971) 80 ITR 206
High Courts02 Sept 1970Allowed
Saraswati Vs Tulsi Ram Seth and Others
Delhi High Court · AIR 1971 Delhi 110
Advocates Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 4(1), Order 3 Rule 4(5), 119Supreme Court Rules, 1966 — Order 4 Rule 2
High Courts31 Aug 1970
Inder Singh and Others Vs F. Munshi Ram Ram Sawrup
Delhi High Court · (1971) 7 DLT 86
High Courts29 Aug 1970
Niranjan Singh Vs The Delhi Administration and Others
Delhi High Court · (1971) 7 DLT 263
High Courts28 Aug 1970
Suraj Bhan Kailsh Chand and Another Vs Hari Shankar Vashist and Another
Delhi High Court · (1972) 8 DLT 36 : (1975) RLR 574
High Courts28 Aug 1970
J.K. Synthetics Ltd. Vs Collector of Central Excise
Delhi High Court · (1985) 21 ELT 410
Central Excise Rules, 1944 — Rule 173A, 173B, 173C, 173D, 173E
High Courts28 Aug 1970
Compagnie De Saint Gobain Vs Fertilizer Corporation of India Ltd.
Delhi High Court · (1970) ILR Delhi 927
High Courts28 Aug 1970Allowed
Eagle Star Insurance Company Ltd. and Another Vs L.V. Kumar
Delhi High Court · (1971) ACJ 367
High Courts27 Aug 1970
General Auto Parts Company Vs Pritam Lal Thaper
Delhi High Court · (1971) 7 DLT 50
High Courts27 Aug 1970
Khazano and Others Vs Kani Ram and Others
Delhi High Court · (1970) ILR Delhi 408
High Courts26 Aug 1970
A.C. Manna and Another Vs Toti Devi
Delhi High Court · (1971) 7 DLT 187 : (1971) RLR 57
High Courts25 Aug 1970
Saroj Vs The Registrar of Companies, Delhi and Another
Delhi High Court · (1971) 7 DLT 213
High Courts25 Aug 1970
Eagle Star Insurance Co. Ltd. and Another Vs L.V. Kumar
Delhi High Court · (1972) 8 DLT 32
High Courts25 Aug 1970
Balwant Singh Vs Mandir Lakshmi Narain
Delhi High Court · (1970) ILR Delhi 488
High Courts25 Aug 1970
Mohd. Rafiq Mohd. Shafiq Vs Modi Sugar Mills Ltd., Modinagar
Delhi High Court · (1970) ILR Delhi 246
High Courts21 Aug 1970
The Lakshmi Insurance Co. Ltd., New Delhi Vs The Commissioner of Income Tax
Delhi High Court · (1971) ILR Delhi 681 : (1971) 80 ITR 575