COURT ARCHIVE
Delhi High Court judgments, 1970
304 judgments · page 8 of 16
High Courts30 Jul 1970
Nathu Ram Mathura Prashad and Another Vs Mamleshwar Phashad and Others
Delhi High Court · (1971) 7 DLT 100
High Courts27 Jul 1970
Tara Chand Vs The Land Acquisition Collector, (Delhi Shahdara), Delhi
Delhi High Court · AIR 1971 Delhi 116
High Courts24 Jul 1970
Union of India Vs Allied International Products Ltd. and Others
Delhi High Court · (1971) 41 CompCas 116 : (1970) ILR Delhi 184
High Courts24 Jul 1970
Kanwar Durga Chand and Others Vs The Administrator (Lt. Governor) and Others
Delhi High Court · (1970) ILR Delhi 174
High Courts24 Jul 1970
Union of India Vs Oriental Construction Delhi Pvt. Limited
Delhi High Court · (1971) 7 DLT 9
High Courts20 Jul 1970
Premnath Motors Workshop Private Ltd. Vs Presiding Officer, Industrial Tribunal and Another
Delhi High Court · (1971) 7 DLT 25 : (1971) 22 FLR 370 : (1971) 1 LLJ 167
High Courts20 Jul 1970
Grand Ikon Works and Others Vs The Employees State Insurance Corporation and Another
Delhi High Court · (1971) 7 DLT 82
High Courts13 Jul 1970
Prabhati Chuni and Others Vs State
Delhi High Court · AIR 1970 Delhi 264 : (1970) CriLJ 1618 : (1970) 6 DLT 464