COURT ARCHIVE
Delhi High Court judgments, 1970
304 judgments · page 9 of 16
High Courts29 May 1970
Shankar Lal Vs Shadi Ram Ram Swaroop and Others
Delhi High Court · (1971) 7 DLT 311
High Courts29 May 1970
Durga Timber Works Vs Commissioner of Income Tax
Delhi High Court · (1971) 79 ITR 63
High Courts29 May 1970
Sushiela Devi and Others Vs The Municipal Corporation of Delhi and Others
Delhi High Court · (1972) 8 DLT 39
High Courts28 May 1970
Mehar Chand and Others Vs Jagdish Chand Gupta
Delhi High Court · AIR 1970 Delhi 219
High Courts27 May 1970
Bhai Sunder Dass, Sardar Singh (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1972) 84 ITR 106
High Courts27 May 1970
Union of India Vs Khan Chand Bhagat Ram Jain and Sons
Delhi High Court · (1970) 6 DLT 460
High Courts26 May 1970
Shubh Karan Jagnani Vs State
Delhi High Court · (1970) 6 DLT 563 : (1970) 2 LLJ 544
High Courts26 May 1970
The Commissioner of Income Tax Vs Jaipur Charitable Trust
Delhi High Court · AIR 1971 Delhi 49 : (1971) 81 ITR 1
High Courts26 May 1970
The Commissioner of Income Tax, New Delhi Vs Jaipur Charitable Trust, Delhi
Delhi High Court · AIR 1971 Delhi 49 : (1971) 81 ITR 1
High Courts25 May 1970
Khalil Ahmed and Others Vs The Delhi Administration and Another
Delhi High Court · (1972) 8 DLT 49
High Courts22 May 1970
Baluev Raj Vs Tub Delhi Development Authority and Others
Delhi High Court · (1971) 7 DLT 4 : (1971) RLR 84
High Courts22 May 1970
Jagjit Singh Uppal and Others Vs The Union of India and Others
Delhi High Court · AIR 1971 Delhi 155
High Courts21 May 1970
Gulzari Lal Bhargava Vs Murari Lal Bhargava
Delhi High Court · AIR 1970 Delhi 222 : (1971) 7 DLT 296