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Delhi High Court judgments, 1970

304 judgments · page 11 of 16

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High Courts06 May 1970

Batoo Mal Vs Rameshwar Nath and Others

Delhi High Court · AIR 1971 Delhi 98

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High Courts04 May 1970

C.R. Abrol Vs Administrator under the Slum Areas and Others

Delhi High Court · (1970) ILR Delhi 768

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High Courts04 May 1970

International Imex (Agents) P. Ltd. Vs Commissioner of Income Tax

Delhi High Court · (1971) 79 ITR 11

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High Courts01 May 1970

Sumitra Nandan Gupta Vs The Copyright Board etc.

Delhi High Court · (1970) ILR Delhi 531

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High Courts30 Apr 1970

Raj Khanna Vs Krishan Lal Khanna

Delhi High Court · (1972) 8 DLT 60

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High Courts28 Apr 1970

Jagjit Singh Sawhney Vs Dewan Hukamchand

Delhi High Court · (1970) ILR Delhi 576

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High Courts28 Apr 1970

Govind Dass and Others Vs Kuldip Singh

Delhi High Court · AIR 1971 Delhi 151 : (1970) 1 ILR Delhi 585

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High Courts28 Apr 1970

Jiwan Bal Vs The Kurukshetra University

Delhi High Court · (1970) ILR Delhi 194(2)

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High Courts28 Apr 1970

Mohan Singh and Others Vs The Lt. Governor Himachal Pradesh and Others

Delhi High Court · (1970) 6 DLT 317

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High Courts28 Apr 1970

Dalmia Cement Ltd. Vs The Commissioner of Income Tax

Delhi High Court · (1970) ILR Delhi 544 : (1971) 79 ITR 196

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High Courts28 Apr 1970

Jai Devi and Others Vs Jodhi Ram and Others

Delhi High Court · (1970) 6 DLT 549

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High Courts28 Apr 1970

Union of India and Another Vs Dina Nath

Delhi High Court · (1971) 7 DLT 109

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High Courts27 Apr 1970

Radhe Shayam Vs J.M. Raina

Delhi High Court · (1970) ILR Delhi 381

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High Courts24 Apr 1970

Bishan Dass Mehta and Others Vs Union of India and Others

Delhi High Court · AIR 1970 Delhi 267

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High Courts23 Apr 1970

The Jammu and Kashmir Bank Ltd. Vs Seth Rawinandan

Delhi High Court · (1970) ILR Delhi 898

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High Courts23 Apr 1970

Sunder Lal Vs M.C.D

Delhi High Court · (1971) CriLJ 154 : (1970) 6 DLT 445

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High Courts23 Apr 1970

Hari Chand Vs Munni

Delhi High Court · (1970) ILR Delhi 668

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High Courts23 Apr 1970

Shakuntala Negi Vs State etc.

Delhi High Court · (1970) ILR Delhi 538

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High Courts21 Apr 1970

Kacheru Vs Risal Singh

Delhi High Court · (1970) 6 DLT 571

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High Courts21 Apr 1970

H.N. Bhasin Vs Chamba Mal

Delhi High Court · (1971) 7 DLT 47

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