High Courts20 Apr 1970
Municipal Corporation of Delhi Vs Kuldip Lal Bhandari and Others
Delhi High Court · (1971) ACJ 131
COURT ARCHIVE
Delhi High Court judgments, 1970
304 judgments · page 12 of 16
High Courts17 Apr 1970
K.G. Malhotra Vs Vijay Kumar and Others
Delhi High Court · (1970) ILR Delhi 860
High Courts17 Apr 1970
Bhai Brothers Financiers P. Ltd Vs Oriental Refrigeration and Engg. Co. P. Ltd.
Delhi High Court · (1970) ILR Delhi 789
High Courts17 Apr 1970
J.R. Parikh Vs The Director (PV) Chief Passport Officer and Others
Delhi High Court · (1970) ILR Delhi 378
High Courts17 Apr 1970
Mohd. Yasin Vs Municipal Corporation of Delhi etc.
Delhi High Court · (1970) ILR Delhi 612
High Courts14 Apr 1970
D.S. Sharma Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 250 : (1970) ILR Delhi 593
High Courts14 Apr 1970
A.S. Puri Vs K.L. Ahuja
Delhi High Court · AIR 1970 Delhi 214 : (1970) CriLJ 1441
High Courts08 Apr 1970
Hindustan Housing Factory Employees'' Union Vs Hindustan Housing Factory Ltd. and Others
Delhi High Court · (1970) 04 DEL CK 0003
High Courts06 Apr 1970
Keventers Karamchari Sangh Vs The Lt. Governor, Delhi and Others
Delhi High Court · (1971) 2 LLJ 375
High Courts03 Apr 1970
Express Newspaper (P) Ltd. Vs Collector of Delhi and Others
Delhi High Court · (1970) ILR Delhi 821
High Courts03 Apr 1970
Radhey Sham Vs Lieutenant Governor and Others
Delhi High Court · (1970) ILR Delhi 260
High Courts02 Apr 1970
Modi Industries Limited Vs The Union of India and Another
Delhi High Court · (1970) ILR Delhi 621
High Courts02 Apr 1970Dismissed
Kulbir Chand Vs Bahadur Chand and Others
Delhi High Court · (1970) ACJ 175
High Courts31 Mar 1970
S.S. Light Rly. Co. Ltd. Vs The Industrial Tribunal (Central) and Others
Delhi High Court · AIR 1971 Delhi 69 : (1971) 1 LLJ 354
High Courts31 Mar 1970
Sudershan Kumar Vs State
Delhi High Court · (1970) 6 DLT 566 : (1970) ILR Delhi 504
High Courts30 Mar 1970
Gopal Narain and Another Vs Durga Prasad Goenka and Others
Delhi High Court · AIR 1971 Delhi 61