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Delhi High Court judgments, 1970

304 judgments · page 14 of 16

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High Courts05 Mar 1970

Balbir Singh Vs Prem Wati

Delhi High Court · (1970) CriLJ 1302

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High Courts04 Mar 1970

Mahajot Sahai Vs Competent Authority under the Slum Areas (Improvement and Clearance) Act, 1956 and Others

Delhi High Court · AIR 1971 Delhi 57

Slum Areas (Improvement and Clearance) Act, 1956 — Section 30, 9(1)
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High Courts02 Mar 1970Dismissed

Woodcrafts Enterprises Corporation Private Ltd. Vs Sales Tax Officer and Others

Delhi High Court · (1972) 29 STC 315

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High Courts02 Mar 1970

Commissioner of Income Tax Vs Chaman Lal and Bros.

Delhi High Court · (1970) ILR Delhi 249 : (1970) 77 ITR 383

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High Courts02 Mar 1970

Dalip Singh Vs The Lt. Governor and Another

Delhi High Court · (1970) 6 DLT 346

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High Courts02 Mar 1970

Management of Blue Star Engineering Co. (P) Ltd. Vs The Lt. Governor, Delhi Administration, Delhi and Others

Delhi High Court · (1970) ILR Delhi 851 : (1971) LabIC 526

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High Courts26 Feb 1970

Arjan Dass Vs Madan Lal

Delhi High Court · (1970) 6 DLT 260

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High Courts26 Feb 1970

Neelma Stationery Manufacturers and Another Vs The National Small Industries Corporaton Ltd.

Delhi High Court · (1970) 6 DLT 240

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High Courts26 Feb 1970

Union of India Vs Gian Singh

Delhi High Court · AIR 1970 Delhi 185 : (1970) 6 DLT 293 : (1970) LabIC 1264

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High Courts26 Feb 1970

Escorts (Agents) P. Ltd. Vs Commissioner of Income Tax

Delhi High Court · (1971) 80 ITR 61

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High Courts26 Feb 1970

Surrinder Singh Vs State

Delhi High Court · (1970) ILR Delhi 258

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High Courts26 Feb 1970

Shakuntala Negi Vs State and Another

Delhi High Court · (1970) 6 DLT 469 : (1970) ILR Delhi 442

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High Courts24 Feb 1970

Krishna Obroi Vs Vijay Kumar Obroi

Delhi High Court · (1970) ILR Delhi 301

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High Courts24 Feb 1970

Ishwar Dutt Vs Ram Piarey

Delhi High Court · (1974) RLR 302

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High Courts20 Feb 1970

Gangadhar N. Agrawal Vs Union of India and Others

Delhi High Court · (1970) ILR Delhi 452

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High Courts20 Feb 1970

Delhi Cloth and General Mills Co. Ltd. Vs Shambhu Nath Mukherjee and Others

Delhi High Court · (1970) ILR Delhi 392

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High Courts19 Feb 1970

Wire Netting Stores Vs Regional Provident Funds Commissioner and Others

Delhi High Court · AIR 1970 Delhi 143

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High Courts16 Feb 1970

Iqbal Singh Vs Inspector-General of Police and Others

Delhi High Court · AIR 1970 Delhi 240 : (1970) 6 DLT 350

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High Courts16 Feb 1970

Employees'' State Insurance Corporation Vs Peter Sewing Machine Co., etc.

Delhi High Court · AIR 1970 Delhi 182

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High Courts12 Feb 1970

Rameshwar Dayal Vs Ram Avtar etc.

Delhi High Court · (1970) ILR Delhi 694

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