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Delhi High Court judgments, 1970

304 judgments · page 15 of 16

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High Courts10 Feb 1970

Seth Satnarain Goenka and Others Vs Union of India

Delhi High Court · AIR 1970 Delhi 232

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High Courts10 Feb 1970

Bharat Kumar Chinubhai Vs Union of India

Delhi High Court · (1972) ILR Delhi 46

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High Courts09 Feb 1970

Rani Sarla Devi Vs Banda Electric Supply Co. Ltd. and Others

Delhi High Court · (1970) ILR Delhi 495

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High Courts05 Feb 1970

Swaran Kumari Malhotra Vs Amir Chand Malhotra etc.

Delhi High Court · (1970) ILR Delhi 673

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High Courts05 Feb 1970

Delhi Chemical and Pharmaceutical Works and Another Vs Union of India and Others

Delhi High Court · AIR 1971 Delhi 88

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High Courts03 Feb 1970

Ajit Singh and Another Vs The State

Delhi High Court · AIR 1970 Delhi 154 : (1970) CriLJ 1075 : (1985) ILR Delhi 717

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High Courts03 Feb 1970

Commissioner of Wealth Tax Vs Delhi Cloth and General Mills Co. Ltd.

Delhi High Court · (1970) ILR Delhi 267

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High Courts03 Feb 1970

K.G. Khosla and Company Vs The Union of India and Others

Delhi High Court · (1971) 7 DLT 429

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High Courts30 Jan 1970

Dilbagh Rai Chopra Vs Krishan Lal and Others

Delhi High Court · (1970) ACJ 433 : (1970) ILR Delhi 417

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High Courts28 Jan 1970

Escorts Limited Vs The Industrial Tribunal, Delhi and Another

Delhi High Court · (1970) 6 DLT 323

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High Courts23 Jan 1970

Krishna Prasada Vs Union of India and Others

Delhi High Court · (1970) 6 DLT 282

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High Courts22 Jan 1970

Union of India Vs Sarju Prasad Jagdish Prasad

Delhi High Court · (1970) ILR Delhi 711

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High Courts21 Jan 1970

M.K. Mathulla Vs N.N. Wanchoo and Another

Delhi High Court · AIR 1970 Delhi 195 : (1970) 6 DLT 379

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High Courts20 Jan 1970

Union of India Vs Suraj Bhan

Delhi High Court · (1970) ILR Delhi 275

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High Courts16 Jan 1970

Jaswantsinghji Ju Deo Vs The Union of India and Others

Delhi High Court · AIR 1970 Delhi 190

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High Courts14 Jan 1970

Union of India Vs Behari Lal and Co.

Delhi High Court · (1970) 6 DLT 497

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High Courts13 Jan 1970

Narinder Chand Ram Nath and Co. Vs The Lt. Governor, Himachal Pradesh and Others

Delhi High Court · AIR 1971 Delhi 123

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High Courts12 Jan 1970

Manohar Lal Vs Union of India and Others

Delhi High Court · AIR 1970 Delhi 178

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High Courts09 Jan 1970

S.P. Arora Vs Ajit Singh

Delhi High Court · (1970) ILR Delhi 130

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High Courts09 Jan 1970

Harichand Vs Gopal Krishan etc.

Delhi High Court · (1970) ILR Delhi 653

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