COURT ARCHIVE
Delhi High Court judgments, 1970
304 judgments · page 13 of 16
High Courts27 Mar 1970
K.G. Khosla and Co. Vs The Trustees of the Port of Bombay
Delhi High Court · (1972) 8 DLT 92
High Courts26 Mar 1970
N.S. Maini Vs Commissioner of Income Tax, Delhi and Others
Delhi High Court · (1970) ILR Delhi 879
High Courts24 Mar 1970
Seth R. Dalmia Vs The Union of India and Others
Delhi High Court · (1970) ILR Delhi 85
High Courts16 Mar 1970
Tamil Ahmed Taban and Others Vs Khair-ul-Nisa and Others
Delhi High Court · (1970) 6 DLT 268
High Courts16 Mar 1970
Jamil Ahmed Taban and Others Vs Khair-Ul-Nisa and Others
Delhi High Court · AIR 1970 Delhi 205
High Courts12 Mar 1970
Man Singh Patel and Others Vs Phool Singh and Others
Delhi High Court · (1971) 7 DLT 14
High Courts12 Mar 1970
R.D. Gupta Vs The New Delhi Municipal Committee
Delhi High Court · (1970) ILR Delhi 38
High Courts12 Mar 1970
H.S. Sobti and Co-Engineers and Contractors Vs The Union of India
Delhi High Court · (1970) 6 DLT 336
High Courts11 Mar 1970
Shambhu Nath Chopra Vs State
Delhi High Court · AIR 1970 Delhi 210 : (1970) CriLJ 1439 : (1970) 6 DLT 279
High Courts11 Mar 1970
Municipal Corporation of Delhi Vs Bishan Sarup etc.
Delhi High Court · (1970) ILR Delhi 518
High Courts11 Mar 1970
The Commissioner of Income Tax, Delhi Vs Nar Hari Dalmia, New Delhi
Delhi High Court · (1971) 80 ITR 454
High Courts10 Mar 1970
Bawa Dalip Singh Vs The Government of India and Others
Delhi High Court · (1970) 6 DLT 161
High Courts05 Mar 1970
The National Co-operative Consumers'' Federation Ltd., New Delhi 24 Vs Delhi Administration, Delhi and Others
Delhi High Court · AIR 1971 Delhi 141