COURT ARCHIVE
Delhi High Court judgments, 1970
304 judgments · page 10 of 16
High Courts14 May 1970
Sumitra Rani Sondhi and Others Vs Bennet Coleman and Co. and Others
Delhi High Court · (1970) 6 DLT 502
High Courts14 May 1970
Jamna Devi and Others Vs Prem Chand and Others
Delhi High Court · (1970) ILR Delhi 721
High Courts13 May 1970Dismissed
Jalpaiguri Cinema Co. Ltd. Vs Pramatha Nath Mukherjee and Others
Delhi High Court · (1971) 41 CompCas 141
High Courts13 May 1970
M. Chowdhury Vs The Collector of Stamps, Delhi
Delhi High Court · (1970) ILR Delhi 606
High Courts13 May 1970
Tara Chand Goel Vs Summer Field School and Others
Delhi High Court · (1983) 23 DLT 507
High Courts12 May 1970
State of Punjab Vs Dev and Another
Delhi High Court · AIR 1970 Delhi 188 : (1970) CriLJ 1346 : (1970) 6 DLT 398
High Courts11 May 1970
Union of India Vs Modi Sugar Mills Ltd.
Delhi High Court · (1970) ILR Delhi 92
High Courts11 May 1970
Rai and Sons (P). Limited Vs Phelps and Co. (P). Limited and Others
Delhi High Court · (1970) 6 DLT 523
High Courts08 May 1970
K.C.Madan Lal and Co. Vs The Jullundur Ex-Service-Man Motor Transport Co-Operative Society Ltd.
Delhi High Court · (1972) 8 DLT 118
High Courts08 May 1970
Auto Link Finance Pvt. Ltd. Vs The Registrar of Companies
Delhi High Court · (1971) 41 CompCas 63 : (1970) ILR Delhi 573
High Courts08 May 1970
Malik Amar Chand Kapoor and Another Vs The Union of India and Others
Delhi High Court · (1971) 7 DLT 381
High Courts06 May 1970Dismissed
Uttam Singh Kala Singh and Others Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 79 : (1970) 1 ILR Delhi 561
Contract Act, 1872 — Section 152, 161Railways Act, 1890 — Section 72, 72A, 74
High Courts06 May 1970
Chandu and Others Vs Hans Raj and Others
Delhi High Court · (1970) ILR Delhi 47