High Courts24 Oct 1988
Bharat Steel Tubes Ltd. Vs Ram Piari Sethi
Delhi High Court · (1988) 36 DLT 424 : (1989) 16 DRJ 373
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 5 of 21
High Courts24 Oct 1988
Naresh Chand Jain Vs M.V.N. Rao, Additional Secretary
Delhi High Court · (1989) 16 DRJ 215
High Courts14 Oct 1988
Ram Chand Verma Vs Union of India and Others
Delhi High Court · (1989) 16 DRJ 211
High Courts14 Oct 1988
Diwan Singh Verma Vs Union of India and Others
Delhi High Court · (1988) ILR Delhi 414
High Courts14 Oct 1988
Spraylac Paints Corporation Vs Ishwar Chander Kapoor
Delhi High Court · (1988) 36 DLT 365 : (1989) 16 DRJ 66
High Courts14 Oct 1988
Shiela Devi and Others Vs Jagir Singh and Others
Delhi High Court · (1989) 1 ACC 113 : (1989) ACJ 359
High Courts14 Oct 1988
Ganga Automobiles (P) Ltd. and another Vs Sales Tax Officer and others
Delhi High Court · (1989) 72 STC 334
High Courts13 Oct 1988
Manohar Lal Vs State
Delhi High Court · (1988) 36 DLT 394 : (1989) 16 DRJ 226 : (1989) 1 RCR(Criminal) 248
High Courts13 Oct 1988
Pidilite Industries Pvt. Ltd. Vs Mittees Corporation and Another
Delhi High Court · AIR 1989 Delhi 157 : (1989) 16 DRJ 72
High Courts13 Oct 1988
H.C. Dhingra Vs Union of India and Another
Delhi High Court · (1988) ILR Delhi 33 : (1989) RLR 101
High Courts12 Oct 1988
Lawrance Alex Mathias Vs Union of India and Others
Delhi High Court · (1989) 16 DRJ 206
High Courts11 Oct 1988
Commissioner of Income Tax Vs Electric Construction Equipment Co. Ltd.
Delhi High Court · (1989) 78 CTR 110 : (1989) 75 CTR 65 : (1990) 182 ITR 510 : (1989) 43 TAXMAN 90
High Courts11 Oct 1988
Ravi Kumar and Another Vs Ram Parkash and Others
Delhi High Court · (1989) 1 ACC 133 : (1989) ACJ 550 : AIR 1989 Delhi 261 : (1988) ILR Delhi 420
High Courts11 Oct 1988
Reena Miechandani Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 637 : (1989) 37 DLT 20 : (1989) 16 DRJ 209
High Courts10 Oct 1988
Jaimal Singh Vs Jaswant Singh and Others
Delhi High Court · (1989) 37 DLT 76 : (1989) 16 DRJ 55
High Courts10 Oct 1988
Syndicate Bank Vs West Bengal Cements Lts. and others
Delhi High Court · AIR 1989 Delhi 107 : (1991) 71 CompCas 602
High Courts10 Oct 1988
Syndicate Bank Vs West Bengal Cements Ltd. and Others
Delhi High Court · AIR 1989 Delhi 107 : (1991) 71 CompCas 602
High Courts07 Oct 1988
Sukhdev Singh Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 407 : (1989) 16 DRJ 176