High Courts07 Oct 1988
Mohd. Usman alias Haji Vs State (Delhi Administration)
Delhi High Court · (1989) 16 DRJ 54
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 6 of 21
High Courts07 Oct 1988
Vijay Kumar Nathan Vs Tek Chand Jain and Others
Delhi High Court · (1989) 16 DRJ 235
High Courts07 Oct 1988
Gurdeep Singh @ Sarpanch Vs Union of India and Others
Delhi High Court · (1988) ILR Delhi 522
High Courts07 Oct 1988Allowed
P.K. Bansal Vs Union of India (UOI) and Others
Delhi High Court · (1989) 37 DLT 37
High Courts05 Oct 1988
Ashok Kumar Bhatnagar Vs Shabnam Bhatnagar
Delhi High Court · AIR 1989 Delhi 121 : (1989) 16 DRJ 105
High Courts04 Oct 1988
T.M. Mammoo Haji Vs Union of India and Others
Delhi High Court · (1989) 1 Crimes 282 : (1989) 37 DLT 11 : (1989) 16 DRJ 49
High Courts04 Oct 1988
Hi-Bred (India) Pvt. Ltd. Vs Ravi Kumar and Another
Delhi High Court · (1989) 37 DLT 7
High Courts29 Sept 1988
Najma Heptulla Vs Orient Longman Ltd. and Others
Delhi High Court · (1989) 16 DRJ 5
High Courts29 Sept 1988
Shakkir Ahmed Vs Union of India and Others
Delhi High Court · (1988) ILR Delhi 538 : (1988) RLR 671
High Courts29 Sept 1988
Harbans Kaur Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 263 : (1988) RLR 691
High Courts29 Sept 1988
Commissioner of Income Tax Vs B.K. Oil Traders
Delhi High Court · (1988) 73 CTR 253 : (1989) 177 ITR 230
High Courts29 Sept 1988
Hira Lal Vs Padam Singh Jain and Co. and Others
Delhi High Court · (1989) 37 DLT 331
High Courts28 Sept 1988
Anand Sarup Sharma Vs P.P. Khurana and Others
Delhi High Court · (1990) 1 ACC 155 : (1989) ACJ 577
High Courts28 Sept 1988
Anand Sarup Sharma Vs P.P. Khurana and others
Delhi High Court · AIR 1989 Delhi 88 : (1989) 65 CompCas 413 : (1989) 16 DRJ 27 : (1988) RLR 693
Motor Vehicles Act, 1939 — Section 103A, 22, 31, 94, 96(2)
High Courts28 Sept 1988
Joginder Singh Vs Union of India and Another
Delhi High Court · (1988) 3 Crimes 907 : (1988) ILR Delhi 148
High Courts28 Sept 1988
Chander and Others Vs Mauji and Others
Delhi High Court · AIR 1989 Delhi 97 : (1988) 15 DRJ 380