COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 8 of 21
R.P. Locks Co. Vs Sehgal Locks Co. and Others
Delhi High Court · (1989) 2 ARBLR 69 : (1988) 36 DLT 417 : (1988) RLR 648
Anjali Sharma Vs Council for The Indian School of Certificate Examination
Delhi High Court · (1988) 36 DLT 316
Raju Vs State (Delhi Administration)
Delhi High Court · (1988) 3 Crimes 837 : (1988) 36 DLT 319
Satish Bhardwaj Vs Union of India and Others
Delhi High Court · (1989) 16 DRJ 1
Ballarpur Industries Ltd. Vs The Director General of Investigation and Registration, Monopolies and Restrictive Trade Practices Commission and Others
Delhi High Court · AIR 1989 Delhi 329 : (1988) 64 CompCas 884 : (1988) ILR Delhi 10(1)
Sorinder Kumar Vs Union of India and Others
Delhi High Court · (1989) 16 DRJ 200
Secure Investment Co. Vs Delhi Development Authority and Another
Delhi High Court · (1989) 16 DRJ 220
Jatinderpal Singh Vs State
Delhi High Court · (1988) 3 Crimes 694 : (1989) 1 RCR(Criminal) 247 : (1988) RLR 635
Saeed Ali Vs Union of India and Others
Delhi High Court · (1988) 3 Crimes 892 : (1988) ILR Delhi 161
National Seeds Corporation Ltd. Vs Mangal Singh and Others
Delhi High Court · (1988) 36 DLT 351
Banarsi Dass Vs Shakuntala
Delhi High Court · AIR 1989 Delhi 184 : (1989) RLR 83
Dil Bahadur alias Bahadar Vs State (Delhi Administration)
Delhi High Court · (1988) 3 Crimes 843 : (1988) 36 DLT 342 : (1989) 16 DRJ 92
Jai Ram Singh Vs Union of India and Others
Delhi High Court · AIR 1989 Delhi 320 : (1989) 16 DRJ 188
Kulwant Singh Sethi Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 368
Ram Singh and Others Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 401 : (1988) 15 DRJ 302 : (1988) RLR 669
Narinder Kumar Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 340
Mrs Usha Mehara and other Vs Naresh Chand and others
Delhi High Court · (1988) 09 DEL CK 0012