High Courts05 Sept 1988
Ahmed Raza Vs Union of India and Others
Delhi High Court · (1988) ILR Delhi 603
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 9 of 21
High Courts05 Sept 1988
Sharafuddin Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 354
High Courts01 Sept 1988Allowed
Subas Das Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 360 : (1989) 16 DRJ 202 : (1988) 19 ECR 436
High Courts31 Aug 1988
The Narang House Building Co-operative Society Vs Delhi Administration and Another
Delhi High Court · (1988) 15 DRJ 354
High Courts26 Aug 1988
S. Sujan Singh Vs Yad Ram
Delhi High Court · (1989) 1 ARBLR 1 : (1988) 36 DLT 413 : (1988) RLR 706
High Courts26 Aug 1988
Embassy Restaurant and Others Vs Delhi Administration and Others
Delhi High Court · (1989) 37 DLT 127
High Courts26 Aug 1988
Dinesh Kumar Vs The State
Delhi High Court · (1988) 36 DLT 309 : (1988) 15 DRJ 307
High Courts25 Aug 1988
Anand Swarup Malik Vs Municipal Corporation of Delhi
Delhi High Court · (1988) 36 DLT 304 : (1988) 15 DRJ 278
High Courts25 Aug 1988
Sabitri Devi Bhotika and Others Vs S.A.E. (India) Ltd.
Delhi High Court · (1988) 15 DRJ 295
High Courts23 Aug 1988
Unitech Machines Ltd. Vs Jagatjit Industries Ltd.
Delhi High Court · (1988) 15 DRJ 347 : (1989) LabIC 974(1)
High Courts22 Aug 1988
Balbir Kumar Vs Union of India and Others
Delhi High Court · (1988) 15 DRJ 414
High Courts22 Aug 1988
Murii Litaramani Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 103 : (1988) 15 DRJ 407
High Courts19 Aug 1988
Harish Chander Sharma and Others Vs Union of India and Others
Delhi High Court · (1988) ILR Delhi 182
High Courts19 Aug 1988
Najma Heptulla Vs Orient Longman Ltd. and Others
Delhi High Court · AIR 1989 Delhi 63 : (1988) 2 ARBLR 302 : (1989) 1 Crimes 597 : (1988) 36 DLT 31 : (1988) 15 DRJ 223
High Courts19 Aug 1988
Commissioner of Income Tax Delhi-I Vs Ammonia Supplies Corporation Ltd.
Delhi High Court · (1989) 177 ITR 479 : (1990) 49 TAXMAN 120
High Courts19 Aug 1988
Hari Singh Vs Sher Singh
Delhi High Court · (1988) 36 DLT 180 : (1988) RLR 658
High Courts19 Aug 1988
Murari Lal Chet Ram, Badlu and Another Vs P.C. Sharma and Others Pooran Chand and Jayanti Pershad Vs G.C. Jain and Others
Delhi High Court · (1988) 36 DLT 154 : (1988) 15 DRJ 330 : (1988) RLR 685
High Courts19 Aug 1988
Income Tax OFFICER Vs MOHD. YOUSUF.
Delhi High Court · (1989) 73 CTR 150 : (1989) 175 ITR 263