High Courts19 Aug 1988
Income Tax Officer Vs Mohd. Yousuf
Delhi High Court · (1988) 73 CTR 150 : (1988) 36 DLT 211 : (1989) 16 DRJ 197 : (1988) RLR 664
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 10 of 21
High Courts18 Aug 1988
Wings Wear Corporation Vs Workmen of Wings Wear Corporation
Delhi High Court · (1988) 15 DRJ 393 : (1989) LabIC 974
High Courts18 Aug 1988
Rajinder Pd. Khanna Vs Union of India
Delhi High Court · (1989) 19 ECC 242 : (1988) RLR 675
High Courts17 Aug 1988
Dharam Veer Vs Union of India and Others
Delhi High Court · AIR 1989 Delhi 227 : (1988) ILR Delhi 71
High Courts17 Aug 1988
Chameli Vs Commissioner of Police and Others
Delhi High Court · (1988) 15 DRJ 313 : (1988) 2 RCR(Criminal) 501
High Courts17 Aug 1988
HOTEL HORIZON P. LTD. Vs SECRETARY TO THE DEPARTMENT OF TOURISM AND OTHERS.
Delhi High Court · (1989) 73 CTR 136 : (1989) 175 ITR 284
High Courts17 Aug 1988
Hotel Horizon P. Ltd. Vs Secretary to the Department of Tourism and others
Delhi High Court · (1989) 73 CTR 136 : (1989) 175 ITR 284
High Courts16 Aug 1988Dismissed
Regional P.F. Commissioner Vs Sardari Lal
Delhi High Court · (1994) 3 LLJ 1018
High Courts16 Aug 1988
M.L. Lakhotia and Others Vs State
Delhi High Court · (1989) 66 CompCas 118 : (1988) 36 DLT 175
High Courts12 Aug 1988
Banwari Lal Jhunjhunwala Vs Union of India
Delhi High Court · (1988) 18 ECC 404 : (1989) 21 ECR 192 : (1989) 39 ELT 4
High Courts12 Aug 1988
Madan Lal Tayal and Prem Kumar Tayal Vs Mahanagar Telephone Nigam Limited
Delhi High Court · (1989) 16 DRJ 51
High Courts12 Aug 1988Dismissed
Santanu Ray Vs Union of India
Delhi High Court · (1988) 18 ECC 51 : (1988) 19 ECR 257 : (1988) 38 ELT 264
High Courts12 Aug 1988Dismissed
Duncans Agro Industries Ltd. Vs Union of India and others
Delhi High Court · (1988) 19 ECR 1 : (1989) 39 ELT 511
High Courts12 Aug 1988
Indian Biotech Co. (P) Ltd. Vs The Assam State Co-operative Marketing and Consumers Federation Ltd.
Delhi High Court · (1988) 36 DLT 60 : (1988) 15 DRJ 322
High Courts11 Aug 1988Dismissed
Duncan Agro Industries Ltd. Vs Union of India
Delhi High Court · (1988) 18 ECC 358 : (1988) 19 ECR 131 : (1989) 39 ELT 211
High Courts11 Aug 1988
Avinash Chander Mehra Vs Administrator, Union Territory of Delhi and Others
Delhi High Court · (1989) 17 DRJ 1