COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 21 of 21
High Courts05 Jan 1988
M. Mohammed Ali Vs Union of India and Others
Delhi High Court · (1989) 37 DLT 389 : (1990) 26 ECR 23
High Courts03 Jan 1988
A.K. Sukheja Vs Indian Institute of Technology and Others
Delhi High Court · (1988) ILR Delhi 578
High Courts01 Jan 1988Dismissed
Ballarpur Industries Ltd. Vs Director - General of Investigation and Registration, Mrtp Commission, and others
Delhi High Court · (1988) 01 DEL CK 0046
Monopolies and Restrictive Trade Practices Act, 1969 — Section 10, 11, 18(2), 2, 37Monopolies and Restrictive Trade Practices Commission Regulations, 1974 — Regulation 19, 73
High Courts01 Jan 1988
Cox and Kings Agents Ltd. and Another Vs Chander Malhotra
Delhi High Court · (1988) 36 DLT 107 : (1988) 15 DRJ 268 : (1988) RLR 540
High Courts01 Jan 1988
Vinod Kumar Sharma Vs Union of India and Others
Delhi High Court · (1988) 34 DLT 335
High Courts01 Jan 1988
Gaurisons and another Vs International Airport Authority of India and another
Delhi High Court · (1988) 15 ECC 388 : (1988) 34 ELT 550
High Courts01 Jan 1988
National India Rubber Works Ltd Vs Union of India and others
Delhi High Court · (1988) 01 DEL CK 0021
High Courts01 Jan 1988
Shah Chaganlal Gianmalji Vs Union of India and others
Delhi High Court · (1988) 34 ELT 428