High Courts08 Feb 1988
A.N. Pareekh Vs N.H. Naqvi
Delhi High Court · AIR 1989 Delhi 277 : (1988) 34 DLT 275 : (1988) RLR 279
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 19 of 21
High Courts04 Feb 1988
Faridabad Spinning and Woollen Mills (P.) Ltd. Vs Janta Builders
Delhi High Court · (1988) 02 DEL CK 0005
High Courts25 Jan 1988
Surender Nath Vs Delhi Development Authority and Another
Delhi High Court · AIR 1988 Delhi 276 : (1988) 14 DRJ 326
High Courts25 Jan 1988
Satbir Singh Vs State
Delhi High Court · (1988) 15 DRJ 89 : (1988) 2 RCR(Criminal) 318
High Courts22 Jan 1988
Kamlesh Sharma Vs Union of India and Others
Delhi High Court · (1988) 34 DLT 389 : (1988) LabIC 1543 : (1989) 1 LLJ 128
High Courts19 Jan 1988
Kuldeep Singh Vs Union of India and Others
Delhi High Court · (1988) 35 DLT 153
High Courts19 Jan 1988
Mohinder Pal Mohindra Vs Delhi Administration and Another
Delhi High Court · AIR 1989 Delhi 270 : (1989) 1 ARBLR 326 : (1989) 37 DLT 345 : (1989) 16 DRJ 244 : (1989) 1 ILR Delhi 142 : (1989) RLR 139
High Courts19 Jan 1988
P.M. Diesels Private Limited Vs Thukral Mechanical Works
Delhi High Court · AIR 1988 Delhi 282 : (1988) 1 ARBLR 150 : (1988) 34 DLT 235 : (1988) 15 DRJ 47
High Courts18 Jan 1988
Bharat Chand Dilwali Vs Union of India and Others
Delhi High Court · (1988) 14 DRJ 221 : (1988) RLR 224
High Courts18 Jan 1988
Rashmi Kapur Vs Raman Kapur
Delhi High Court · (1988) 14 DRJ 240 : (1988) RLR 232
High Courts18 Jan 1988
The Maharashtra Sugar Mills Ltd. and Another Vs Union of India and Another
Delhi High Court · (1988) 34 DLT 290
High Courts18 Jan 1988
Exportos India and Another Vs Union of India and Others
Delhi High Court · (1988) 34 DLT 398
High Courts15 Jan 1988
Krishan Murari and Another Vs State (Delhi Administration)
Delhi High Court · (1988) 15 DRJ 54 : (1988) 1 RCR(Criminal) 431
High Courts15 Jan 1988
Neelam and Others Vs State
Delhi High Court · (1988) 1 Crimes 545 : (1988) 34 DLT 152
High Courts14 Jan 1988
Jain Rubber Industries Vs Crown (P.) Ltd. and Others
Delhi High Court · (1988) 34 DLT 227
High Courts14 Jan 1988
Rattan Kumar Adhikari Vs State and Another
Delhi High Court · (1988) 34 DLT 230
High Courts14 Jan 1988
Nat Organic Chemicals Industries Vs B.L. Industries
Delhi High Court · (1988) 2 Crimes 272 : (1988) 34 DLT 232
High Courts14 Jan 1988
Ansar Ahmad through Zaki Ahmad Vs State
Delhi High Court · (1988) 2 Crimes 460 : (1988) 34 DLT 223