High Courts19 Apr 1988
Yogesh Chopra Vs Administator of Delhi and Others
Delhi High Court · AIR 1988 Delhi 359(1)
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 17 of 21
High Courts19 Apr 1988
Co-operative Store Ltd. Vs Ved Prakash Bhambri
Delhi High Court · (1990) 1 LLJ 119
High Courts19 Apr 1988
Vinod Kumar Vohra Vs Union of India and Others
Delhi High Court · (1988) 35 DLT 145
High Courts18 Apr 1988
Ashok Kumar Jaggi Vs Union of India and Others
Delhi High Court · (1989) CriLJ 539 : (1988) 2 Crimes 11 : (1988) 35 DLT 151 : (1988) 2 RCR(Criminal) 168
High Courts18 Apr 1988
Joginder Singh Vs Tobu Enterprises (P.) Ltd.
Delhi High Court · AIR 1989 Delhi 81 : (1988) 2 ARBLR 260 : (1988) 35 DLT 71
High Courts18 Apr 1988
Commissioner of Income Tax Vs Mohan Meakin Breweries Ltd.
Delhi High Court · (1988) 70 CTR 66 : (1987) 63 CTR 380 : (1989) 175 ITR 78 : (1988) 39 TAXMAN 220
High Courts14 Apr 1988
Chandro Devi and Others Vs Jit Singh and Others
Delhi High Court · (1988) 2 ACC 467 : (1989) ACJ 41
High Courts14 Apr 1988Allowed
Raman Boards Ltd. Vs Collector of C. Ex.
Delhi High Court · (1988) 18 ECR 478
High Courts14 Apr 1988
M.N. Arora Vs Delhi Development Authority
Delhi High Court · (1988) 1 ARBLR 348 : (1988) 35 DLT 70
High Courts12 Apr 1988
Parakadavathu Mohamed Kunji Vs Union of India
Delhi High Court · (1988) 35 DLT 157 : (1988) 15 DRJ 85 : (1988) 36 ELT 403 : (1988) RLR 304
High Courts12 Apr 1988
Commissioner of Income Tax Vs M. Chawla
Delhi High Court · (1988) 70 CTR 65 : (1989) 177 ITR 299 : (1988) 39 TAXMAN 198
High Courts12 Apr 1988
Commissioner of Income Tax Vs V.M. Chawla
Delhi High Court · (1988) 70 CTR 65 : (1989) 177 ITR 299 : (1988) 39 TAXMAN 198
High Courts11 Apr 1988
Barikad Abdul Rahiman Vs Union of India and Others
Delhi High Court · (1988) 35 DLT 80 : (1988) 14 DRJ 333
High Courts11 Apr 1988
The Motor and General Finance Ltd. Vs V.M. Joy and Another
Delhi High Court · (1988) 35 DLT 60
High Courts11 Apr 1988
Flexoplast Abrasives (India) Ltd. Vs Collector of Central Excise, Pune
Delhi High Court · (1988) 04 DEL CK 0001
High Courts07 Apr 1988
Chander Kanta Vs Hans Kumar and Another
Delhi High Court · AIR 1989 Delhi 73 : (1988) 14 DRJ 337 : (1988) RLR 297
High Courts04 Apr 1988
Bannett Coleman and Co. Ltd. Vs The Presiding Officer and Another
Delhi High Court · (1988) 35 DLT 101 : (1988) 15 DRJ 1 : (1988) RLR 322