High Courts17 May 1988
Dharam Dev Vs Union of India and Others
Delhi High Court · (1988) 34 DLT 318 : (1988) RLR 453 : (1989) 1 SLJ 11
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 15 of 21
High Courts16 May 1988Allowed
Sukhan Lal Vs Hara Singh and Others
Delhi High Court · (1988) 05 DEL CK 0043
High Courts16 May 1988
New Bank of India Vs Sunil Dua
Delhi High Court · (1988) 35 DLT 164 : (1988) RLR 448
High Courts16 May 1988
Sobha Singh Vs Sant Dass
Delhi High Court · (1988) 35 DLT 341 : (1988) RLR 563
High Courts16 May 1988
R.K. Aneja Vs Delhi Development Authority and Others
Delhi High Court · AIR 1989 Delhi 17 : (1988) 2 ARBLR 167 : (1988) 35 DLT 294 : (1988) 16 DRJ 345
High Courts16 May 1988Dismissed
Indru Ramchand Bharvani and Others Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 63 : (1988) 17 ECC 233 : (1988) 18 ECR 18 : (1988) 38 ELT 459
High Courts16 May 1988
Rajesh Kumar Vs State
Delhi High Court · (1988) 35 DLT 262 : (1989) 16 DRJ 21 : (1988) 2 RCR(Criminal) 258
High Courts13 May 1988
Camlin Private Limited Vs National Pencil Industries
Delhi High Court · AIR 1988 Delhi 393 : (1988) 2 ARBLR 246 : (1988) 35 DLT 352 : (1988) RLR 450
High Courts13 May 1988
Rajiv Kumar and Others Vs State
Delhi High Court · (1988) 36 DLT 164 : (1988) 2 RCR(Criminal) 248
High Courts13 May 1988
Uttam Singh Duggal and Co. Vs Union of India and Others
Delhi High Court · (1988) 2 ARBLR 225 : (1988) 35 DLT 372
High Courts13 May 1988
Chander Shekhar Vs State
Delhi High Court · (1988) 2 Crimes 834 : (1988) 35 DLT 21 : (1989) 16 DRJ 14
High Courts13 May 1988
Ram Parshad Vs Employee States'' Insurance Corporation
Delhi High Court · (1988) 35 DLT 369
High Courts12 May 1988
Mohd. Habib Vs State
Delhi High Court · (1989) CriLJ 137 : (1988) 2 Crimes 677 : (1988) 35 DLT 170 : (1988) 2 RCR(Criminal) 150
High Courts10 May 1988
Siddhu Construction Co. Vs Young Women''s Christian Association of Delhi
Delhi High Court · AIR 1989 Delhi 14
Arbitration Rules, 1940 — Rule 1, 10, 11, 12, 13
High Courts10 May 1988
Indian Paper Machinery and Engineering Works Ltd. Vs Sarwarth Lal Jaini
Delhi High Court · (1988) 35 DLT 190
High Courts09 May 1988
Parma Nand and Another Vs Qamar Jahan and Others
Delhi High Court · (1988) 35 DLT 359
High Courts09 May 1988
Rameshwar Lal Sharma Vs Kohli Finance (P) Ltd.
Delhi High Court · (1988) 35 DLT 324
High Courts08 May 1988
Mangla Builders Vs Union of India
Delhi High Court · (1998) 5 AD 474 : (1998) 75 DLT 407 : (1998) 46 DRJ 845
High Courts06 May 1988
K.B. Mathur and Another Vs Bhagwant Singh
Delhi High Court · (1988) 35 DLT 211 : (1988) RLR 491