COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 14 of 21
Union of India Vs Shri Govind Deo Glass Works Limited
Delhi High Court · (1989) ILR Delhi 543
Dharma Pratishthan and Others Vs B. Mandal and Another
Delhi High Court · (1988) 71 CTR 52 : (1988) 35 DLT 222 : (1988) 173 ITR 487 : (1988) 2 RCR(Criminal) 307 : (1988) 40 TAXMAN 358
Wooster Products Inc. Vs Magna Tek Inc. and Others
Delhi High Court · AIR 1989 Delhi 6 : (1988) 2 ARBLR 184 : (1988) 35 DLT 273
Parmeshwar Lal Karel and Sushil Kumar Aggarwal Vs Union of India and Others
Delhi High Court · (1988) 2 Crimes 616 : (1988) 35 DLT 416 : (1988) 2 RCR(Criminal) 413
Pradeep Aggarwal Vs Shyam Plastic Udyog etc.
Delhi High Court · (1988) 35 DLT 290 : (1988) RLR 437
Dalam Chand Tejmal Baid Vs Union of India and Others
Delhi High Court · (1988) 2 Crimes 720 : (1988) 35 DLT 163 : (1988) 17 ECC 198 : (1988) 2 RCR(Criminal) 246 : (1988) RLR 426
Subhash Chander Marwah Vs Jagjit Singh Sood
Delhi High Court · (1988) 35 DLT 258
B.C. Mody Export Pvt. Ltd. Vs Union of India
Delhi High Court · AIR 1989 Delhi 1 : (1988) 35 DLT 18 : (1988) 17 ECC 250 : (1988) 36 ELT 475
Dal Jitsawhney and another Vs Jagtar Singh and others
Delhi High Court · (1988) 05 DEL CK 0016
Capital Plastic Industries Vs Kappy Plastic Industries
Delhi High Court · (1988) 35 DLT 202
Pradeep Kumar Kapoor Vs Sbailja Kapoor
Delhi High Court · AIR 1989 Delhi 10 : (1988) 15 DRJ 375 : (1988) RLR 428
Frank Simoes Advertising (P) Ltd. Vs Hada Leasing and Industries Ltd. and Another
Delhi High Court · AIR 1988 Delhi 362 : (1988) 2 ARBLR 161 : (1988) 35 DLT 283
H.L. Seth Vs Wearwell Cycle Co. (India) Ltd (In Liquidation)
Delhi High Court · (1988) 64 CompCas 497
Abdul Rehman Jumakhan Vs Union of India and Others
Delhi High Court · (1988) 2 Crimes 537 : (1988) 35 DLT 140
Rajdev Engineering Works Vs Delhi Development Authorities
Delhi High Court · (1988) 2 ARBLR 241 : (1988) 35 DLT 197 : (1988) RLR 421
R.C. Choudhary Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (1988) 35 DLT 161
Banarsi Dass Bhandari Vs Union of India and Others
Delhi High Court · (1988) 35 DLT 25 : (1988) RLR 445