High Courts01 Apr 1988
United India Insurance Company Ltd. Vs Pramod Mishra and others
Delhi High Court · (1988) 04 DEL CK 0003
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 18 of 21
High Courts26 Mar 1988
S. Arjun Singh Vs Commissioner of Wealth Tax
Delhi High Court · (1989) 175 ITR 91
High Courts23 Mar 1988
Dharam Pal Bhasin Vs B.N. Khanna and others
Delhi High Court · (1988) 64 CompCas 651
High Courts22 Mar 1988
Injecto P. Ltd. Vs Controller of Aid Accounts
Delhi High Court · (1988) 36 ELT 430
High Courts22 Mar 1988
Swantantra Ved Sahni Vs Santosh Kumari
Delhi High Court · (1988) 15 DRJ 6 : (1988) RLR 469
High Courts21 Mar 1988
The Bombay Oil Industries Pvt. Ltd. Vs Ballarpur Industries Limited
Delhi High Court · AIR 1989 Delhi 77 : (1988) 35 DLT 64 : (1988) RLR 340
High Courts20 Mar 1988
Punjab National Bank Vs Five Star Pencil Industries
Delhi High Court · (1998) 46 DRJ 68
High Courts19 Mar 1988
Satish Dayal Vs Mackinnon Mackenzie and Co. Ltd.
Delhi High Court · (1988) 03 DEL CK 0001
High Courts18 Mar 1988
Major Sapru Mathews Vs Mrs. Shanta Mathews and Another
Delhi High Court · (1988) 03 DEL CK 0011
High Courts16 Mar 1988
Director, Central Bureu Investication Vs Ram Jethmalani
Delhi High Court · (1988) 35 DLT 34 : (1988) 15 DRJ 19
High Courts11 Mar 1988
Kartar Singh and Others Vs State
Delhi High Court · (1988) 2 Crimes 634 : (1988) 35 DLT 128 : (1988) 14 DRJ 303
High Courts25 Feb 1988
Indian Metal Industries Vs United Glass Co.
Delhi High Court · (1988) 34 DLT 405
High Courts16 Feb 1988
Krishna Rani and Others Vs Ram Sarup and Others
Delhi High Court · (1988) 1 ACC 437 : (1988) ACJ 795
High Courts12 Feb 1988
Ashok Kumar Vs Delhi Administration
Delhi High Court · (1988) 1 Crimes 839 : (1988) 34 DLT 271 : (1988) 14 DRJ 263 : (1988) 2 RCR(Criminal) 122
High Courts09 Feb 1988
Virender Nath Vs State (Delhi Administration)
Delhi High Court · (1988) 1 Crimes 836 : (1988) 34 DLT 243 : (1988) 2 RCR(Criminal) 142
High Courts09 Feb 1988
Prem Singh Chawla Vs Director of Enforcement, Ministry of Finance, New Delhi
Delhi High Court · (1988) 02 DEL CK 0006
High Courts09 Feb 1988
Lal Chand Goel Vs Delhi Development Authority
Delhi High Court · (1988) 34 DLT 364
High Courts09 Feb 1988
Balaji Laminating Works Vs J.R. Malik and Another
Delhi High Court · (1988) 1 ARBLR 125 : (1988) 34 DLT 248