COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 20 of 21
Oma Shanker Sharma and Another Vs Delhi Administration and Another
Delhi High Court · (1988) 14 DRJ 293
Kunj Behari Vs K.D. Churiwala and Sons Huf and Others
Delhi High Court · AIR 1990 Delhi 137 : (1989) ILR Delhi 683
Babu Lal and Another Vs Tilak Kumar and Others
Delhi High Court · (1988) 1 Crimes 456 : (1988) 34 DLT 160
Sarathy Engineering Corporation Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1988) 1 ARBLR 79 : (1988) 34 DLT 200
Municipal Corporation of Delhi Vs Bhajni and Another
Delhi High Court · (1988) 34 DLT 225 : (1988) 14 DRJ 261 : (1988) 1 RCR(Criminal) 399 : (1988) RLR 276
Onkar Nath Bajpai Vs Purolator India Ltd.
Delhi High Court · (1988) 14 DRJ 233 : (1988) RLR 228
Sushila Devi and Others Vs A.C. Jain and Others
Delhi High Court · (1988) 34 DLT 186 : (1988) 14 DRJ 245
Municipal Corporation of Delhi Vs National Research Development Corporation and Another
Delhi High Court · AIR 1988 Delhi 366 : (1988) 34 DLT 176 : (1988) RLR 221
Manufacturers Coop. Ind. Est. Vs Lt. Governor, etc.
Delhi High Court · (1988) RLR 218
Harbans Singh and Another Vs Smt. Gursharan Kaur
Delhi High Court · (1991) 20 DRJ 364
Harbans Singh and Another Vs Gursharan Kaur
Delhi High Court · (1991) 20 DRJ 364
Commissioner of Income Tax Vs Escorts Employees'' Welfare Trust
Delhi High Court · (1989) 175 ITR 105 : (1990) 49 TAXMAN 286
Municipal Corporation of Delhi Vs Amar Singh
Delhi High Court · (1988) 15 DRJ 74 : (1988) 1 RCR(Criminal) 395
V.P. Mathur Vs Union of India
Delhi High Court · (1999) 77 DLT 448 : (1999) 48 DRJ 402
Devi Charan Vs State
Delhi High Court · (1988) 1 Crimes 458 : (1988) 34 DLT 79
Manoharlal Vs State
Delhi High Court · (1988) 1 Crimes 627 : (1988) 34 DLT 173