High Courts10 Aug 1988
Vidya Wati and others Vs State
Delhi High Court · (1990) 69 CompCas 813 : (1989) CriLJ 1047 : (1988) 3 Crimes 623 : (1988) 36 DLT 125 : (1988) 37 ELT 341 : (1988) 2 RCR(Criminal) 471
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 11 of 21
High Courts10 Aug 1988
Ex-naik Kanhiya Lal Pathak Vs Union of India and others
Delhi High Court · (1988) 15 DRJ 405 : (1988) 2 RCR(Criminal) 371
High Courts10 Aug 1988
Kanhiya Lal Pathak Vs Union of India and Others
Delhi High Court · (1988) 15 DRJ 405(2)
High Courts08 Aug 1988
Francis Charles Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 1(1) : (1988) ILR Delhi 188
High Courts05 Aug 1988
Naeem Ahmad Khan Vs Union of India and Others
Delhi High Court · (1989) CriLJ 262 : (1988) ILR Delhi 191
High Courts05 Aug 1988
J. K. Synthetics Ltd. Vs Income Tax Officer, Central Circle-xviii and others
Delhi High Court · (1988) ILR Delhi 1
High Courts05 Aug 1988
Ishwar Dayal Jain Vs Chief Controller of Imports and Exports
Delhi High Court · (1988) 37 ELT 338
High Courts05 Aug 1988
J.K. Synthetics Limited Vs Income Tax Officer, Central Circle xviii and Others
Delhi High Court · (1988) 36 DLT 54
High Courts05 Aug 1988
J. K. SYNTHETICS LTD. Vs Income Tax OFFICER, CENTRAL CIRCLE-xviii, AND OTHERS.
Delhi High Court · (1988) 73 CTR 1 : (1988) 174 ITR 167 : (1988) 41 TAXMAN 250
High Courts03 Aug 1988
Harmohan Singh Vs Union of India
Delhi High Court · (1989) 1 RCR(Criminal) 125 : (1988) RLR 538
High Courts03 Aug 1988
New Delhi Municipal Committee Vs S. Tej Paratap Singh
Delhi High Court · (1988) 36 DLT 278
High Courts02 Aug 1988
Garden Silk Mills (P.) Ltd. Vs Vasdev Motwani and Another
Delhi High Court · AIR 1989 Delhi 46 : (1988) 36 DLT 77
High Courts29 Jul 1988
Bhupendra Amratlal Mehta Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 149 : (1988) 15 DRJ 326 : (1988) 2 RCR(Criminal) 365
High Courts29 Jul 1988
Sumitra Devi Vs Rameshwar Dayal and Others
Delhi High Court · (1988) 36 DLT 217
High Courts27 Jul 1988
New Delhi Municipal Committee Vs Sir Sobha Singh and Sons (P) Ltd.
Delhi High Court · (1988) 36 DLT 223
High Courts27 Jul 1988
R.N. Shingal Vs Municipal Corporation of Delhi
Delhi High Court · (1988) RLR 559
High Courts27 Jul 1988
Mohd. Usman Vs Shahzad Begum and Others
Delhi High Court · (1988) 36 DLT 92 : (1988) 15 DRJ 290 : (1988) RLR 534