High Courts28 Sept 1988
State (Delhi Administration) Vs Jagdamba Parshad etc.
Delhi High Court · (1988) 36 DLT 288
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 7 of 21
High Courts27 Sept 1988
State (Delhi Administration) Vs Giasa Ram
Delhi High Court · (1989) 1 Crimes 49 : (1988) 36 DLT 299
High Courts27 Sept 1988
Anil Sharma Vs Union of India and Another
Delhi High Court · (1989) 2 ARBLR 5 : (1988) 36 DLT 405
High Courts27 Sept 1988
Jagdish Chander Vs State and Another
Delhi High Court · (1988) 36 DLT 272 : (1988) RLR 678
High Courts26 Sept 1988
Kela Devi and Another Vs Delhi Kashmir Goods Transport Company
Delhi High Court · (1989) 1 ACC 78 : (1989) ACJ 369
High Courts26 Sept 1988
Sachindranath Audya @ Sachi Vs Union of India and Others
Delhi High Court · (1989) 1 Crimes 308 : (1989) 37 DLT 180 : (1989) 16 DRJ 37
High Courts23 Sept 1988
Ajit Singh and Another Vs Madan Jha, Delhi Co-operative Tribunal and Others
Delhi High Court · (1989) 66 CompCas 214 : (1988) ILR Delhi 543 : (1989) RLR 204
High Courts22 Sept 1988
G. Lakshmanan Vs Union of India and Others
Delhi High Court · (1989) 16 DRJ 39
High Courts22 Sept 1988
The Cooperative Store Limited Vs K.S. Khurana and Others
Delhi High Court · (1988) 36 DLT 294 : (1988) ILR Delhi 153 : (1989) 1 LLJ 584
High Courts21 Sept 1988
Hamida Sultan Begum and Another Vs Jamia Tibbia and Another
Delhi High Court · AIR 1989 Delhi 163 : (1988) 36 DLT 397 : (1989) 16 DRJ 172
High Courts21 Sept 1988
Margaret T. Desor and Others Vs Worldwide Agencies Pvt. Ltd. and Others
Delhi High Court · (1989) 66 CompCas 5 : (1988) ILR Delhi 557
High Courts20 Sept 1988Dismissed
M/s. Luda Ram Ved Parkash Vs M/s. Maharani of India and another
Delhi High Court · AIR 1989 Delhi 169
High Courts20 Sept 1988
Municipal Corporation of Delhi Vs Piyush Traders (P) Ltd.
Delhi High Court · (1988) ILR Delhi 577 : (1988) RLR 651
High Courts20 Sept 1988
Union of India and Another Vs Ravinder Singh Johar and Another
Delhi High Court · (1988) 36 DLT 301 : (1988) RLR 620
High Courts20 Sept 1988Dismissed
Luda Rani Ved Parkash Vs Maharani of India and Another
Delhi High Court · AIR 1989 Delhi 169