High Courts07 Nov 1988
Ram Chander Vs Union of India and Another
Delhi High Court · (1989) 38 DLT 402 : (1989) 16 DRJ 159
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 4 of 21
High Courts07 Nov 1988
P.P. Koyakutty Vs Union of India and Others
Delhi High Court · (1989) 37 DLT 142
High Courts04 Nov 1988
Wazir Chand Karam Chand Vs Union of India and Another
Delhi High Court · AIR 1989 Delhi 175 : (1989) 1 ARBLR 187 : (1989) 37 DLT 164
High Courts04 Nov 1988
Narain Dass Israni Vs Delhi Development Authority
Delhi High Court · (1989) RLR 34
High Courts02 Nov 1988
Jaggu Mal Ved Parkash Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 430
High Courts02 Nov 1988
State (Delhi Administration) Vs Harbhajan Singh
Delhi High Court · (1989) 1 Crimes 76 : (1988) 36 DLT 373
High Courts01 Nov 1988
Giyarsi Ram Vs State (Delhi Administration) and Others
Delhi High Court · (1989) 1 Crimes 136 : (1988) 36 DLT 388
High Courts01 Nov 1988
Baldev Raj Gandok Vs Kishan Singh Pasricha
Delhi High Court · (1988) 37 DLT 67
High Courts01 Nov 1988
Hoshiar Singh etc. Vs Gaon Sabha, Daryapur Kalan and Others
Delhi High Court · (1988) 36 DLT 428
High Courts01 Nov 1988
Surinder Kumar and Others Vs Delhi Development Authority and Others
Delhi High Court · (1989) 16 DRJ 90 : (1989) RLR 322
High Courts01 Nov 1988Allowed
Gaffar Abdullah Mohammed Vs Union of India (UOI) and Others
Delhi High Court · (1988) ILR Delhi 689
High Courts28 Oct 1988
Rajinder Gautam Vs Union of India and Others
Delhi High Court · (1988) 36 DLT 439
High Courts28 Oct 1988Allowed
H.S. Treoban Vs Hindustan Kokoku Wire Limited
Delhi High Court · (1988) 36 DLT 432 : (1989) 16 DRJ 150
High Courts28 Oct 1988
Punjab Exchange Ltd. Vs K.S. Gupta and Others
Delhi High Court · (1988) 36 DLT 436
High Courts28 Oct 1988
Joginder Singh Vs Union of India and Others
Delhi High Court · (1988) ILR Delhi 617
High Courts27 Oct 1988
Rajeshwarhwa Vs Sushma Govil
Delhi High Court · AIR 1989 Delhi 144 : (1989) 37 DLT 88
High Courts26 Oct 1988
Kapoor Chand and Others Vs Delhi Administration and Others
Delhi High Court · (1989) 37 DLT 43 : (1989) 16 DRJ 83