High Courts12 Dec 1988Allowed
S. Rajdev Singh and another Vs Union of India and others
Delhi High Court · AIR 1989 Delhi 238
COURT ARCHIVE
Delhi High Court judgments, 1988
412 judgments · page 2 of 21
High Courts11 Dec 1988
T.L. Arora and others Vs Ganga Ram Agarwal (No. 3) and others
Delhi High Court · (1988) 12 DEL CK 0026
High Courts11 Dec 1988
Indian Turpentine and Prsin Company Limited Vs Pioneer Consolidated Company of India Limited
Delhi High Court · (1988) 64 CompCas 169
High Courts09 Dec 1988
Richpal Vs State (Delhi Administration)
Delhi High Court · (1989) 37 DLT 104 : (1989) 1 RCR(Criminal) 351
High Courts09 Dec 1988
Commissioner of Income Tax Vs Basti Sugar Mills Co. Ltd.
Delhi High Court · (1989) 75 CTR 63 : (1989) 178 ITR 216 : (1989) 43 TAXMAN 93
High Courts07 Dec 1988
O.P. Bhartia Vs Canara Bank and Others
Delhi High Court · (1989) 37 DLT 257 : (1989) 16 DRJ 237
High Courts07 Dec 1988
Kirpal Mohan Virmani Vs B.D. Mishra
Delhi High Court · (1989) 3 Crimes 146 : (1989) 37 DLT 362 : (1989) 16 DRJ 257 : (1989) 20 ECC 28
High Courts07 Dec 1988
Matai Parshad Vs State (Delhi Administration)
Delhi High Court · (1989) 37 DLT 196
High Courts05 Dec 1988
J. Lalhmingliana and Others Vs Union of India and Others
Delhi High Court · (1988) ILR Delhi 522(1)
High Courts05 Dec 1988
Suresh Vs Union of India and Others Yadav Subarna Vs Union of India and Others
Delhi High Court · (1989) 1 Crimes 245 : (1989) 38 DLT 71 : (1990) 3 RCR(Criminal) 177
High Courts05 Dec 1988
J. Lalhmingliana and others Vs Union of India and others
Delhi High Court · (1989) 77 CTR 101 : (1988) ILR Delhi 522(2) : (1989) 177 ITR 24 : (1989) 44 TAXMAN 327
High Courts05 Dec 1988
Shakuntala Rajpal and others Vs Mckenzie Philep (India) P. Ltd. and others
Delhi High Court · (1988) 64 CompCas 585
High Courts05 Dec 1988
New India Assurance Co. Ltd. Vs N.P. Tyagi and Others
Delhi High Court · (1989) 1 ACC 241 : (1989) ACJ 599 : (1988) 16 DRJ 268
High Courts02 Dec 1988
Paras Parshd Suraj Pal Singh Vs State
Delhi High Court · (1989) 16 DRJ 231 : (1989) 2 RCR(Criminal) 427
High Courts01 Dec 1988
Jamal Haji Jakaria Vs Union of India and Others
Delhi High Court · (1988) 12 DEL CK 0036
High Courts30 Nov 1988
Ravinder Kumar Bhandari Vs Union of India and Others
Delhi High Court · (1989) 2 Crimes 558 : (1989) 37 DLT 12