High Courts14 Dec 1980
Union of India Vs The Triveni Engineering Works Ltd.
Delhi High Court · (1981) 20 DLT 255
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 2 of 26
High Courts11 Dec 1980
Imperial Chemical Industries Limited and another Vs The Registrar of Trade Marks, Bombay, and another
Delhi High Court · AIR 1981 Delhi 190
Trade and Merchandise Marks Act, 1958 — Section 49, 49(3), 52(2)
High Courts11 Dec 1980
S.R. Dutta Vs Chunni Lal Bhatia
Delhi High Court · (1981) 2 DRJ 43 : (1981) ILR Delhi 58 : (1981) RLR 172
High Courts11 Dec 1980
Santdas Idanmal and Company Vs Union of India and others
Delhi High Court · (1981) 8 ELT 561
High Courts10 Dec 1980Allowed
Deep Chand Mittal and others Vs Lt. Governor of Delhi and others
Delhi High Court · AIR 1981 Delhi 162
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 3, 3(1), 5, 6, 6(1A)
High Courts10 Dec 1980
The National Electric Supply and Trading Corporation Private Ltd. Vs Union of India and others
Delhi High Court · AIR 1981 Delhi 81
Arbitration Act, 1940 — Section 14, 16, 30, 33, 46Electricity Act, 1910 — Section 28, 28(1), 3, 5, 5(2)
High Courts10 Dec 1980Allowed
Sunder Dass Vs Mulakh Raj and others
Delhi High Court · AIR 1981 Delhi 85
Civil Procedure Code, 1908 (CPC) — Section 151, 2, 51
High Courts10 Dec 1980Allowed
Mohinder Kaur and Others Vs Manphool Singh and Others
Delhi High Court · (1981) ACJ 231
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts10 Dec 1980
Satya Prakash and Others Vs Balram Bhasin
Delhi High Court · (1981) 20 DLT 1 : (1981) RLR 268
High Courts08 Dec 1980
Precision Steel and Engineering Works and Another Vs Prem Deva Niranjan Deva Tayal (H.U.F.)
Delhi High Court · (1981) 20 DLT 420 : (1981) RLR 679
High Courts08 Dec 1980
Commissioner of Income Tax, Delhi-II Vs Banwari Lal and Sons Ltd.
Delhi High Court · (1982) 137 ITR 91 : (1981) 6 TAXMAN 119
High Courts08 Dec 1980
Sawhney Rubber Industries Vs Commissioner of Sales Tax, New Delhi
Delhi High Court · (1981) 47 STC 265
High Courts05 Dec 1980
Rajbans Behari Lal and Others Vs The Additional Assistant Controller of Estate Duty, New Delhi
Delhi High Court · (1981) 19 DLT 225 : (1982) 134 ITR 619 : (1981) 6 TAXMAN 89
High Courts03 Dec 1980
Sudhir Sareen Vs Income Tax Officer, Central Circle XVII, New Delhi and another
Delhi High Court · (1981) 20 DLT 29 : (1981) ILR Delhi 74 : (1981) 128 ITR 445 : (1981) 6 TAXMAN 247
High Courts02 Dec 1980
M.D. Oswal Hosiery Vs Swami Krishna Nand Govinda Nand Bhagwat Dham
Delhi High Court · (1982) 3 DRJ 122
High Courts27 Nov 1980
Punjab National Bank Vs Union of India and Others
Delhi High Court · (1983) 53 CompCas 842 : (1981) ILR Delhi 84