High Courts15 Oct 1980
Sardar Kulwant Singh Vs Collector of Central Excise and Customs and others
Delhi High Court · (1981) 8 ELT 3
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 6 of 26
High Courts14 Oct 1980
Daulat Ram Vs Som Nath and Others
Delhi High Court · AIR 1981 Delhi 354 : (1981) 19 DLT 1 : (1981) 2 DRJ 14
High Courts14 Oct 1980
Union of India Vs Triveni Engineering Works Ltd.
Delhi High Court · (1980) 10 DEL CK 0030
High Courts13 Oct 1980
Arvind Gupta Vs University of Delhi and Another
Delhi High Court · (1981) ILR Delhi 28
High Courts13 Oct 1980
Shashi Kapur Vs O.P. Gogne and Others
Delhi High Court · AIR 1982 Delhi 245 : (1981) 19 DLT 25
High Courts10 Oct 1980
R.N. Dhawan Vs Union of India and Others
Delhi High Court · (1981) 20 DLT 11 : (1981) LabIC 507 : (1981) 2 SLJ 398
High Courts10 Oct 1980
Hardev Singh Vs Employees State Insurance Corporation, The Collector of Delhi
Delhi High Court · (1981) 19 DLT 35 : (1981) RLR 117
High Courts09 Oct 1980
Management of Bharatkala Kendra Pvt. Ltd. Vs R.K. Baweja and Another
Delhi High Court · (1980) 41 FLR 390 : (1980) ILR Delhi 1355 : (1981) LabIC 893
High Courts07 Oct 1980
Chajju Ram Vs Ram Dulary
Delhi High Court · (1980) 18 DLT 495 : (1981) 2 DRJ 20 : (1981) RLR 27
High Courts07 Oct 1980
Deep Chand Arya Industries Vs Kiran Soap Works and Others
Delhi High Court · (1980) ILR Delhi 1605
High Courts06 Oct 1980
Shakuntla Kumari Vs Om Prakash Ghai
Delhi High Court · AIR 1981 Delhi 53 : (1981) 19 DLT 64
High Courts05 Oct 1980
H.M. Pavri Vs Union of India and Another
Delhi High Court · (1980) ILR Delhi 1499
High Courts03 Oct 1980
Commissioner of Income Tax Vs Gurpritt Singh
Delhi High Court · (1983) 139 ITR 49 : (1981) 6 TAXMAN 141
High Courts03 Oct 1980
Rameshwar Vs State
Delhi High Court · (1981) CriLJ 1125 : (1981) 19 DLT 45 : (1981) ILR Delhi 176
High Courts01 Oct 1980
Income Tax Officer Vs Official Liquidator, National Conduits (P.) Ltd.
Delhi High Court · (1981) 51 CompCas 174 : (1981) 128 ITR 228 : (1981) RLR 157 : (1981) 6 TAXMAN 257
Companies Act, 1956 — Section 446, 530(1), 537Income Tax Act, 1961 — Section 178, 222
High Courts01 Oct 1980
Commissioner of Income Tax, Delhi-II Vs Allied Motors Private Ltd.
Delhi High Court · (1982) 136 ITR 835