High Courts01 Oct 1980
R.S. Bhagat Vs Union of India
Delhi High Court · AIR 1982 Delhi 91 : (1980) 2 ILR Delhi 1422 : (1981) LabIC 617 : (1981) 1 SLJ 71
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 7 of 26
High Courts30 Sept 1980
Union of India Vs Vijay Construction Co.
Delhi High Court · AIR 1981 Delhi 193 : (1981) 19 DLT 49 : (1981) RLR 215
High Courts29 Sept 1980
B.P.N. Shrivastava Vs Poori Bai
Delhi High Court · AIR 1981 Delhi 101 : (1980) 18 DLT 31 : (1980) 1 DRJ 184 : (1981) 1 ILR Delhi 13 : (1980) RLR 727
High Courts29 Sept 1980
Chetan Dass and Co. and others Vs The Sales Tax Officer and Assessing Authority, Ward No. 30, New Delhi and another
Delhi High Court · (1982) 49 STC 138
High Courts29 Sept 1980
Mascot Enterprises etc. Vs Lt. Governor of Delhi and Others
Delhi High Court · AIR 1981 Delhi 92 : (1980) 2 ILR Delhi 1225
High Courts26 Sept 1980
Harbhajan Das Vs Tilak Raj Mehta
Delhi High Court · (1981) 19 DLT 77
Delhi Rent Control Act, 1958 — Section 14(1), 25B(8)
High Courts26 Sept 1980
Narula Trading Agency Vs Commissioner of Sales Tax Delhi
Delhi High Court · AIR 1981 Delhi 1 : (1980) 2 ILR Delhi 1099 : (1981) RLR 102 : (1981) 47 STC 45
High Courts26 Sept 1980
Bhim Sain Vs Union of India
Delhi High Court · AIR 1981 Delhi 260 : (1981) RLR 52
High Courts25 Sept 1980
Canara Bank Ltd. Vs Govind Ram Rajinder Kumar
Delhi High Court · (1981) 51 CompCas 476 : (1981) ILR Delhi 701
High Courts25 Sept 1980
Suraj Bhan Sarad Kumar Vs Delhi Administration, Delhi
Delhi High Court · (1980) ILR Delhi 1198
High Courts25 Sept 1980Dismissed
Jagatjit Industries Ltd. Vs Sh. Rajiv Gupta
Delhi High Court · AIR 1981 Delhi 359 : (1980) 14 DLT 434 : (1980) 1 DRJ 147
Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(8)Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 35
High Courts24 Sept 1980Disposed Off
Delhi Flour Mills Co. Ltd. and another Vs Indian Hardware Industries Ltd. and others
Delhi High Court · (1983) 53 CompCas 814 : (1980) ILR Delhi 1182
High Courts24 Sept 1980Dismissed
Smt. Moorti alias Ram Moorti and Others Vs Smt. Parai Devi and Others
Delhi High Court · (1980) 1 DRJ 178
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, 103Transfer of Property Act, 1882 — Section 113, 116
High Courts22 Sept 1980
Jagatjit Industrial Corporation Vs Union of India
Delhi High Court · AIR 1981 Delhi 34 : (1981) 19 DLT 48 : (1980) RLR 696
High Courts22 Sept 1980
Commissioner of Income Tax, Delhi-II Vs Coca Cola Export Corporation
Delhi High Court · (1981) 127 ITR 567 : (1981) 6 TAXMAN 175
High Courts22 Sept 1980
Commissioner of Income Tax, Delhi-I Vs Anand Prasad and others
Delhi High Court · (1981) 128 ITR 388 : (1981) 5 TAXMAN 308
High Courts19 Sept 1980Allowed
State Vs Smt. Chameli Devi and Others
Delhi High Court · (1981) 19 DLT 38
High Courts19 Sept 1980Allowed
Delhi Administration and others Vs Friends Housing Society and others
Delhi High Court · AIR 1981 Delhi 30
Delhi Municipal Corporation Act, 1957 — Section 313, 313(5), 337, 48Land Acquisition Act, 1894 — Section 4, 5A, 5A(2), 6, 9
High Courts19 Sept 1980
Gian Singh and others Vs State (Delhi Administration) and others
Delhi High Court · (1981) CriLJ 670
High Courts19 Sept 1980
Addl. Commissioner of Income Tax, Delhi-II Vs Rajindra Flour and Allied Industries P. Ltd.
Delhi High Court · (1981) 128 ITR 402 : (1981) 6 TAXMAN 41 : (1981) 6 TAXMAN 1