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Delhi High Court judgments, 1980

501 judgments · page 9 of 26

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High Courts04 Sept 1980

Pritam Singh Vs Bhajan Lal

Delhi High Court · (1980) 18 DLT 396 : (1980) 1 DRJ 118 : (1980) RLR 705

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High Courts04 Sept 1980

Vijay Kumar Puri Vs Miss Usha Mehra and another

Delhi High Court · (1980) 18 DLT 398

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High Courts04 Sept 1980

Union of India and others Vs Hind Lamps Limited, Shikohabad, U.P.

Delhi High Court · (1981) ECR 98 : (1981) ECR 302 : (1981) 8 ELT 11

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High Courts04 Sept 1980

Vijay Construction Co. Vs Union of India

Delhi High Court · (1981) RLR 303

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High Courts04 Sept 1980

Jag Mohan Lal Vs Tara Chand Verma

Delhi High Court · (1980) 18 DLT 508 : (1980) 1 DRJ 132 : (1980) RLR 735

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High Courts01 Sept 1980

Tin Can Manufacturing Co. Vs Municipal Corporation of Delhi

Delhi High Court · AIR 1981 Delhi 179 : (1981) CriLJ 667 : (1981) 19 DLT 23

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High Courts01 Sept 1980

Rehabilitation Ministry Employees'' Co-operative House Building Society Ltd. Vs Union of India and Others

Delhi High Court · (1980) ILR Delhi 1450

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High Courts01 Sept 1980

Cummins Diesel Sales Service (India) Ltd. Vs The Director General of Supplies and Disposals, New Delhi

Delhi High Court · AIR 1981 Delhi 61 : (1981) 1 ILR Delhi 205

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High Courts01 Sept 1980

Eova Ball Bearing Industry Vs Mico Ball Bearing

Delhi High Court · (1980) RLR 683

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High Courts01 Sept 1980

Nova Ball Bearing Industries Vs Mico Ball Bearing

Delhi High Court · (1981) 19 DLT 20

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High Courts29 Aug 1980

Commissioner of Income Tax, Delhi-II Vs Eternal Science of Man''s Society Commissioner of Income Tax, Delhi-II Vs Daulat Ram Public Mission and Commissioner of Income Tax, Delhi-II Vs Daulat Ram General Education Society

Delhi High Court · (1980) ILR Delhi 1559

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High Courts29 Aug 1980

The Commissioner of Income Tax, New Delhi Vs The Eternal Science of Man''s Society, New Delhi and Others

Delhi High Court · (1980) 19 CTR 384 : (1981) 128 ITR 456

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High Courts29 Aug 1980

Lajwanti and Others Vs Bahadur Singh and Others

Delhi High Court · AIR 1981 Delhi 67 : (1980) 18 DLT 449 : (1981) RLR 30

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High Courts28 Aug 1980

Sarvati Devi and Another Vs G.C. Jain and Another

Delhi High Court · (1981) 2 DRJ 81

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High Courts28 Aug 1980

Ganpat Ram Vs Gayatri Devi

Delhi High Court · (1981) 19 DLT 82 : (1980) 1 DRJ 126

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High Courts28 Aug 1980

Zohra Bai Vs Abdul Wali

Delhi High Court · (1980) 18 DLT 407 : (1980) 1 DRJ 120

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High Courts28 Aug 1980

Jain Shudh Vanaspati Ltd. and another Vs Union of India and others

Delhi High Court · (1980) 08 DEL CK 0020

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High Courts27 Aug 1980Dismissed

Manganese Ore (India) Ltd., Nagpur Vs M/s. Mangilal Rungta, Calcutta

Delhi High Court · AIR 1981 Delhi 114

Civil Procedure Code, 1908 (CPC) — Section 37, 38, 39, 46
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High Courts27 Aug 1980

Harvinder Singh Vs The Delhi Administration

Delhi High Court · (1981) 19 DLT 75

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High Courts27 Aug 1980

Naubat Rai Ahluwalia Vs Shyam Sunder Khanna, Phool Rani, Usha Rani, Sudarshan Kumari, Rana Pratap Kohli and Shashi Bala

Delhi High Court · (1980) 1 DRJ 138

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