High Courts06 Aug 1980
Madan Lal Seth Vs Amar Singh Bhalla
Delhi High Court · (1980) 18 DLT 427 : (1980) 1 DRJ 72 : (1980) RLR 693
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 11 of 26
High Courts05 Aug 1980
Interads Advertising P. Ltd. Vs Bentrex and Co. and others
Delhi High Court · (1983) 53 CompCas 646 : (1981) ILR Delhi 681
High Courts05 Aug 1980
Bhai Gian Chand Mohan Singh Vs Union of India and Others
Delhi High Court · (1982) 19 DLT 1 : (1981) ILR Delhi 646
High Courts04 Aug 1980
Romesh Kumar Bhatta and Others Vs Zorrik Enterprises
Delhi High Court · (1981) ILR Delhi 906
High Courts04 Aug 1980
Indira Ramchandani Vs Union of India and Others
Delhi High Court · (1980) 18 DLT 387
Constitution of India, 1950 — Article 311
High Courts01 Aug 1980
Commissioner of Income Tax Vs Bharat Development (P.) Ltd.
Delhi High Court · (1981) 5 TAXMAN 242
Companies Act, 1956 — Section 391, 394Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 2(1A), 32, 33, 33A, 35
High Courts01 Aug 1980
Commissioner of Income Tax, Delhi (Central) Vs Bharat Development P. Ltd.
Delhi High Court · (1982) 135 ITR 456
High Courts01 Aug 1980
Shriram Refrigeration Industries Ltd. Vs Commissioner of Income Tax, Delhi-I
Delhi High Court · (1981) 127 ITR 746 : (1981) 6 TAXMAN 50
High Courts01 Aug 1980
Commissioner of Income Tax, Delhi-I Vs Gedore Tools India Pvt. Ltd.
Delhi High Court · (1980) ILR Delhi 978
High Courts01 Aug 1980
New Delhi Vs Gedore Tools (India) Pvt. Ltd., New Delhi
Delhi High Court · (1980) 126 ITR 673
High Courts01 Aug 1980
Mahindra and Mahindra Ltd. and others Vs Union of India
Delhi High Court · (1983) 53 CompCas 337 : (1980) ILR Delhi 1232
High Courts01 Aug 1980
Commissioner of Income Tax Vs Gedore Tools India (P.) Ltd.
Delhi High Court · (1981) 5 TAXMAN 68
Income Tax Act, 1961 — Section 256(1), 80J, 80J(3), 84
High Courts31 Jul 1980
Agents and Manufacturers Vs The Employees State Insurance Corporation
Delhi High Court · (1980) 18 DLT 383 : (1980) RLR 567
High Courts28 Jul 1980
Anil Kumar Vs Upender Nath
Delhi High Court · (1981) 19 DLT 46 : (1981) RLR 20
High Courts28 Jul 1980
Oriental Industrial Investment Corporation Vs Union of India
Delhi High Court · (1981) 51 CompCas 487 : (1980) RLR 739
High Courts28 Jul 1980
Ranjit Singh Vs Sudhir Singh
Delhi High Court · (1980) 1 DRJ 191 : (1980) RLR 645
High Courts25 Jul 1980
D.P. Maheshwari Vs Delhi Administration and others
Delhi High Court · (1980) 18 DLT 460 : (1981) 42 FLR 226 : (1981) LabIC 179 : (1981) 1 LLJ 267 : (1981) 1 SLJ 406
High Courts24 Jul 1980Allowed
Hindustan Milkfood Manufacturers Limited Vs Union of India (UOI) and Others
Delhi High Court · (1981) ECR 17