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Delhi High Court judgments, 1980

501 judgments · page 10 of 26

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High Courts26 Aug 1980

Om Parkash and Others Vs Union of India and Others

Delhi High Court · (1981) ILR Delhi 463 : (1980) RLR 706

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High Courts26 Aug 1980

Om Pi-akash Vs State

Delhi High Court · (1980) RLR 649

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High Courts26 Aug 1980

Hindustan Vacuum Glass Ltd. and Another Vs Union of India and Others

Delhi High Court · (1982) 52 CompCas 421 : (1980) ILR Delhi 969 : (1980) RLR 718

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High Courts25 Aug 1980

Surendra Lal Mahendra Vs Jain Glazers and Others

Delhi High Court · (1981) ILR Delhi 257

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High Courts24 Aug 1980Dismissed

Smt. Bimladevi, Smt. Sunaina, Smt. Sushma, Vineet Kumar and Vinod Kumar Vs Union of India (UOI) and Another

Delhi High Court · (1980) 08 DEL CK 0037

High Denomination Bank Notes (Demonetisation) Ordinance, 1978 — Section 3, 7, 8Reserve Bank of India Act, 1934 — Section 22, 26, 34
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High Courts23 Aug 1980Allowed

Electric Construction and Equipment Company Limited Vs Union of India (UOI) and Others

Delhi High Court · (1981) ECR 237

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High Courts22 Aug 1980

Jain Shudh Vanaspati Ltd., etc. Vs Union of India and Others

Delhi High Court · (1980) CENCUS 570 : (1982) 10 ELT 43 : (1981) ILR Delhi 222

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High Courts21 Aug 1980

Radhka Narain and Others Vs Chandra Devi and Another

Delhi High Court · AIR 1981 Delhi 118 : (1982) 1 ILR Delhi 525

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High Courts20 Aug 1980

Bishamber Dayal Vs Ram Pershad, etc.

Delhi High Court · (1981) ILR Delhi 272

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High Courts20 Aug 1980

Electric Construction and Equipment Company Ltd. Vs Union of India and Others

Delhi High Court · (1981) ECR 165 : (1980) 6 ELT 669 : (1981) ILR Delhi 435

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High Courts18 Aug 1980

Suleman Vs Appellate Officer and Others

Delhi High Court · AIR 1981 Delhi 39 : (1980) 18 DLT 444 : (1981) 1 ILR Delhi 41

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High Courts18 Aug 1980Dismissed

Premier Tyres Ltd. Vs State Trading Corporation of India Ltd.

Delhi High Court · (1981) 51 CompCas 316 : (1986) ILR Delhi 317

Contract Act, 1872 — Section 124, 126
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High Courts18 Aug 1980

Premier Tyres Ltd. Vs The State Trading Corporation of India Ltd.

Delhi High Court · (1981) 51 CompCas 316 : (1986) ILR Delhi 317

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High Courts12 Aug 1980

Shankar Lal Sharma, etc. Vs Municipal Corporation of Delhi

Delhi High Court · (1980) 18 DLT 465 : (1981) ILR Delhi 506

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High Courts11 Aug 1980

Kundan Lal Mehta, Satish Kumar Mehta, Suresh Kumar Mehta, Vijay Kumar Mehta, Suman Kumari Mehta and Roshan Lal Vs Prakash Wati

Delhi High Court · (1981) 19 DLT 314 : (1980) 1 DRJ 102

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High Courts11 Aug 1980

Addl. Commissioner of Income Tax, Delhi-II Vs Chanderbhan Harichand and Co.

Delhi High Court · (1980) 126 ITR 709

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High Courts11 Aug 1980

Delhi Cloth and General Mills Co. Ltd. Vs Kheni Chand and Bipin Kumar Satish Kumar

Delhi High Court · (1981) 19 DLT 135 : (1980) 1 DRJ 79 : (1980) RLR 692

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High Courts07 Aug 1980

Union of India and Others Vs Ralliaram and Others Ram Piari and Others Vs Ralliaram and Others

Delhi High Court · (1980) ILR Delhi 1259 : (1980) RLR 572

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High Courts07 Aug 1980

Madan Mohan Vohra Vs Sharwan Kumar

Delhi High Court · (1990) 42 DLT 271 : (1990) 19 DRJ 153

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High Courts06 Aug 1980

Nooruddin and Others Vs Naubat Singh

Delhi High Court · (1980) ILR Delhi 1161

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