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Delhi High Court judgments, 1980

501 judgments · page 8 of 26

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High Courts19 Sept 1980

Bansi Dhar Kapur and Sons Vs Central Board of Revenue

Delhi High Court · (1981) 5 TAXMAN 171

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High Courts19 Sept 1980

Darshan Singh and another Vs Lt. Governor, Delhi and others

Delhi High Court · (1981) CriLJ 820

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High Courts18 Sept 1980

Dewan Izzat Rai Vs Dewan Iqbal Nath Nanda and Others

Delhi High Court · AIR 1981 Delhi 262 : (1981) 1 ILR Delhi 180

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High Courts17 Sept 1980

Prayag Dass Rajgarhia Vs Commissioner of Income Tax, Delhi

Delhi High Court · (1982) 138 ITR 291

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High Courts17 Sept 1980

Neelam Kalra Vs Vinod Kalra

Delhi High Court · (1981) 19 DLT 250 : (1981) RLR 271

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High Courts17 Sept 1980

Uttam Singh Duggal and Co., P., Ltd. Vs Commissioner of Income Tax (Central), Calcutta

Delhi High Court · (1981) 127 ITR 21

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High Courts17 Sept 1980

National Agricultural Co-operative Marketing Federation of India Ltd. Vs Union of India and others

Delhi High Court · (1981) 130 ITR 928 : (1981) 6 TAXMAN 123

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High Courts16 Sept 1980

The Oriental Fire and General Insurance Co. Ltd. Vs Kiran Wati and Others

Delhi High Court · (1981) 19 DLT 247

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High Courts16 Sept 1980

Oriental Fire and General Insurance Company Ltd. Vs Smt. Kiran Wati and others

Delhi High Court · (1981) 19 DLT 247

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High Courts16 Sept 1980Dismissed

Miss Mohinder Kaur Kochhar Vs Punjab National Bank Limited, New Delhi and others

Delhi High Court · AIR 1981 Delhi 106

Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 196, 197Evidence Act, 1872 — Section 114
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High Courts15 Sept 1980

Commissioner, Income Tax Vs Rohtak and H. Distt. Ele. S.Co.

Delhi High Court · (1981) RLR 566

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High Courts15 Sept 1980

Rohatak and Hissar Districts Electric Supply Co. (P.) Ltd. Vs Commissioner of Income Tax

Delhi High Court · (1981) 5 TAXMAN 116

Income Tax Act, 1922 — Section 10(5)Income Tax Act, 1961 — Section 143(3), 154, 154(1 A), 256(1), 297(2)(b)
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High Courts15 Sept 1980

Rohtak and Hissar Districts Electric Supply Co. (P.) Ltd. Vs Commissioner of Income Tax, Delhi-I

Delhi High Court · (1981) 128 ITR 52

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High Courts12 Sept 1980

Employees State Insurance Corporation Vs Roopchand and Co.

Delhi High Court · (1981) RLR 50

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High Courts11 Sept 1980

Manohar Lal Vs Life Insurance Corporation

Delhi High Court · AIR 1981 Delhi 171 : (1982) 52 CompCas 379 : (1981) 19 DLT 38(1) : (1980) 2 ILR Delhi 1305

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High Courts09 Sept 1980

Ramesh Chand Sharma Vs Harpal Singh Sharma

Delhi High Court · (1980) 18 DLT 412 : (1981) 2 DRJ 27

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High Courts09 Sept 1980

Narain Das Vs Krishan Lal Longani

Delhi High Court · (1980) 18 DLT 419 : (1980) 1 DRJ 113

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High Courts09 Sept 1980

Bawa Potteries, Mehrauli Vs Union of India and another

Delhi High Court · (1992) 40 ECR 152 : (1981) 8 ELT 114

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High Courts05 Sept 1980

S. Jagjit Singh Vs Union of India and Others

Delhi High Court · (1980) ILR Delhi 1139

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High Courts05 Sept 1980

Duli Chand Vs Registrar of Trade Marks and Naushadar Bar Association and Others

Delhi High Court · (1980) 18 DLT 478

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