High Courts28 Oct 1980
Edwin Stephen and Another Vs Sada Nand and Others
Delhi High Court · (1981) 19 DLT 88 : (1981) 2 DRJ 2
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 5 of 26
High Courts27 Oct 1980
Subhash Mehta Vs S.P. Chaudhry
Delhi High Court · (1981) 19 DLT 97 : (1981) 2 DRJ 7
High Courts24 Oct 1980
Shakti Sugars Limited Vs Union of India and State Trading Corporation of India
Delhi High Court · AIR 1981 Delhi 212 : (1980) 2 ILR Delhi 1293
High Courts24 Oct 1980
Vazir Sultan Tobacco Co. Ltd. Vs Union of India and others
Delhi High Court · (1981) 8 ELT 140
High Courts22 Oct 1980
Mohini Syal Vs Kushal Kumar
Delhi High Court · (1980) 18 DLT 497 : (1980) 1 DRJ 158
Civil Procedure Code, 1908 (CPC) — Section 2(3)Contempt of Courts Act, 1971 — Section 2Delhi Rent Control Act, 1958 — Section 21
High Courts22 Oct 1980
T.B. Association, Lala Ram Swarup Hospital, T.B. Centre Vs Reg. Prov. fund Commissioner
Delhi High Court · (1981) 43 FLR 179 : (1981) RLR 92
High Courts22 Oct 1980
Indian Plastics and Chemicals Pvt. Ltd. Vs Union of India and others
Delhi High Court · (1981) 8 ELT 108
High Courts21 Oct 1980
Hindustan Dewidat Tools Ltd. Vs Union of India
Delhi High Court · (1981) 8 ELT 1
High Courts21 Oct 1980
Jaswant Sugar Mills Ltd. Vs Union of India and Others
Delhi High Court · (1981) ILR Delhi 169
High Courts20 Oct 1980
Jaswant Sugar Mills Ltd., Meerut Vs Union of India and others
Delhi High Court · (1981) 8 ELT 177
High Courts17 Oct 1980
J.S. Khanna and Others Vs University of Delhi and Others
Delhi High Court · (1980) ILR Delhi 1404 : (1981) 1 SLJ 358
High Courts17 Oct 1980
Indian Oil Corporation Ltd. Vs Multimetals Ltd.
Delhi High Court · AIR 1981 Delhi 90
Arbitration Act, 1940 — Section 20
High Courts16 Oct 1980
Jawaharlal Mamtani Vs Bhagchand Motumal Mamtani and Another
Delhi High Court · (1981) ILR Delhi 1
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Oct 1980
J.K. Cotton Spinning and Weaving Mills Co. Ltd. and another Vs Union of India and others
Delhi High Court · (1981) 8 ELT 887
High Courts16 Oct 1980
Collector of Central Excise Vs J.K. Synthetics Ltd., Kota
Delhi High Court · (1981) 8 ELT 5
Central Excise Rules, 1944 — Rule 47, 49, 9
High Courts16 Oct 1980
Devi Dayal Electronics and Wires Ltd. and another Vs Union of India and others
Delhi High Court · (1982) 10 ELT 33
High Courts16 Oct 1980
Dalel Singh Vs Jag Mohan Singh and others
Delhi High Court · (1981) CriLJ 667(1)
High Courts16 Oct 1980Allowed
Indrawati and Others Vs Sital Gir and Others
Delhi High Court · (1981) ACJ 47
High Courts15 Oct 1980
Gian Singh and Others Vs State (Delhi Administration) and Others
Delhi High Court · (1981) 19 DLT 168