High Courts13 Dec 1976
The Management of Hindustan Lever Ltd. Vs The Administrator of Delhi Administration etc.
Delhi High Court · (1977) ILR Delhi 370 : (1977) LabIC 681
COURT ARCHIVE
Delhi High Court judgments, 1976
225 judgments · page 2 of 12
High Courts07 Dec 1976
Official Liquidator of United India General Finance Pvt. Ltd. (In Liquidation) Vs Satya Dev Awasthi and Others
Delhi High Court · (1978) 48 CompCas 190 : (1977) 33 DLT 1 : (1977) ILR Delhi 337 : (1977) RLR 171
High Courts06 Dec 1976
Ram Chander Vs Gokal Chand and Others
Delhi High Court · (1977) 13 DLT 52 : (1977) 1 ILR Delhi 311 : (1977) RLR 73
High Courts01 Dec 1976
Jiten and Company Vs The Sales Tax Officer etc.
Delhi High Court · (1977) ILR Delhi 303 : (1977) 39 STC 308
High Courts29 Nov 1976
Assam Sillimanite Limited and Another Vs Union of India and Others
Delhi High Court · AIR 1977 Delhi 193 : (1977) ILR Delhi 272
High Courts26 Nov 1976
Sunder Singh Vs Om Parkash and Others
Delhi High Court · AIR 1977 Delhi 142 : (1977) ILR Delhi 405
High Courts26 Nov 1976
Shadi Ram Ram Sarap Dass and Others Vs Ravi Chander Xazigla and Others
Delhi High Court · AIR 1977 Delhi 187
High Courts24 Nov 1976
K.R.K. Talwar Vs Union of India and Others
Delhi High Court · AIR 1977 Delhi 189 : (1977) ILR Delhi 138
High Courts23 Nov 1976
Harbhajan Singh Vs P.N. Chopra
Delhi High Court · (1977) 13 DLT 40 : (1977) 1 ILR Delhi 203 : (1977) RLR 67
High Courts23 Nov 1976
Mohd. Swallehin and Others Vs Lt. Governor and Others
Delhi High Court · AIR 1977 Delhi 184 : (1977) ILR Delhi 387 : (1977) RLR 415
High Courts18 Nov 1976
Gobind Sugar Mills Ltd. Vs The Sugarcane (Additional) Price Fixation Authority and Others
Delhi High Court · (1977) ILR Delhi 259
High Courts17 Nov 1976Allowed
Janki Devi and Others Vs Sales Tax Officer and Another
Delhi High Court · (1977) 39 STC 268
High Courts17 Nov 1976
Harbans Lal (Dead) Vs Sales Tax Officer
Delhi High Court · (1977) ILR Delhi 212
High Courts15 Nov 1976
Wippermann JR Gmbh Vs Wipperdrive Engineering
Delhi High Court · (1977) ILR Delhi 389
High Courts15 Nov 1976
Tek Chand Madan Vs Shyam Kamal Agencies
Delhi High Court · (1977) ILR Delhi 348
High Courts12 Nov 1976
Municipal Corporation of Delhi Vs Veena Mehta and Others
Delhi High Court · (1977) ILR Delhi 364 : (1977) RLR 126
High Courts11 Nov 1976
Tilak Ram Vs Maya Devi
Delhi High Court · (1977) 13 DLT 14 : (1977) 1 ILR Delhi 224 : (1977) RLR 34
High Courts10 Nov 1976
Shambhunath Goenka Vs Madan Mohan Ghuwalewala
Delhi High Court · (1977) ILR Delhi 247