High Courts04 Oct 1976
Union of India Vs K.L. Bhalla
Delhi High Court · AIR 1977 Delhi 82 : (1976) 12 DLT 255
Arbitration Act, 1940 — Section 16, 30, 39Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments, 1976
225 judgments · page 4 of 12
High Courts04 Oct 1976
Union of India Vs International Chemicals Corporation (India)
Delhi High Court · AIR 1977 Delhi 99 : (1976) ILR Delhi 798
High Courts24 Sept 1976
Lachman Singh and Another Vs The Statesman Ltd. and Others
Delhi High Court · (1977) ILR Delhi 450
High Courts23 Sept 1976
R.K. Misra Vs General Manager, Northern Railway and Another
Delhi High Court · (1977) ILR Delhi 424 : (1977) LabIC 643
High Courts22 Sept 1976
V.L. Kashyap Vs R.P. Puri
Delhi High Court · (1976) 12 DLT 369 : (1977) 1 ILR Delhi 22
High Courts21 Sept 1976
Mithan Lal Vs State
Delhi High Court · (1977) CriLJ 150 : (1977) ILR Delhi 72 : (1976) RLR 652
High Courts16 Sept 1976
Suraj Bhan Gupta Vs Union of India and Others
Delhi High Court · AIR 1977 Delhi 158 : (1976) ILR Delhi 773
High Courts15 Sept 1976
Hind Lamps Limited Vs Union of India and Others
Delhi High Court · (1977) 1 ELT 53 : (1977) ILR Delhi 460
High Courts10 Sept 1976
Iqbal Singh Vs State, etc.
Delhi High Court · (1977) CriLJ 501 : (1977) ILR Delhi 100
High Courts07 Sept 1976
Janardhan Srivastava Vs Daryao Pershad
Delhi High Court · (1976) 12 DLT 330 : (1976) 2 ILR Delhi 577 : (1976) RLR 585
High Courts03 Sept 1976
Management of Daily Aljamiat Vs Gopi Nath Aman and Others
Delhi High Court · (1976) ILR Delhi 652 : (1977) LabIC 1353
High Courts01 Sept 1976
R. Dalmia Vs The Commissioner of Income Tax
Delhi High Court · (1976) ILR Delhi 565(2) : (1978) 113 ITR 522
High Courts31 Aug 1976
Mohd. Younus and Others Vs Lt. Governor, Delhi and Others
Delhi High Court · AIR 1977 Delhi 105
High Courts27 Aug 1976
Daulat Ram Dharam Bir Vs Regional Provident Fund Commissioner etc.
Delhi High Court · (1976) ILR Delhi 768 : (1977) LabIC 1010
High Courts25 Aug 1976
New Delhi Municipal Committee Vs Nand Kumar Bussi etc.
Delhi High Court · (1977) ILR Delhi 586
High Courts24 Aug 1976
Ganga Pershad Vs Municipal Corporation of Delhi, etc.
Delhi High Court · (1977) ILR Delhi 125
High Courts24 Aug 1976
Chiranji Lal Ramji Das Vs Income Tax Officer and Others
Delhi High Court · (1976) ILR Delhi 779 : (1978) 115 ITR 842
High Courts23 Aug 1976
Ganga Pershad Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1977) ILR Delhi 111