COURT ARCHIVE
Delhi High Court judgments, 1976
225 judgments · page 5 of 12
P.N. Lekhi etc. Vs Administrator, Union Territory of Delhi etc.
Delhi High Court · (1977) CriLJ 906 : (1977) ILR Delhi 6
Amarjit Singh Vs D.D. Gupta and Another
Delhi High Court · (1977) ILR Delhi 694
Bhagat Raja of Bombay Vs Union of India and etc.
Delhi High Court · (1976) ILR Delhi 583 : (1976) RLR 158
Pran Nath Lekhi Vs Union of India and Others
Delhi High Court · AIR 1977 Delhi 167 : (1977) CriLJ 1130 : (1977) ILR Delhi 146(2)
Badri Dass and Another Vs Mahabir Pershad
Delhi High Court · (1976) ILR Delhi 716
Savitri Devi Abdali and Others Vs Ram Bhaj Datta
Delhi High Court · (1976) 12 DLT 334 : (1976) RLR 138
Santosh Chopra Vs Teja Singh Sardul Singh
Delhi High Court · AIR 1977 Delhi 110 : (1977) ILR Delhi 216
Rawla Construction Co. Vs Union of India and Another
Delhi High Court · AIR 1977 Delhi 205
R.P. Dube Vs LT. Governor and Others
Delhi High Court · (1977) ILR Delhi 79 : (1976) RLR 595
Revisional Civil Union of India Vs Jage and Others
Delhi High Court · (1976) ILR Delhi 515 : (1976) RLR 588
K.S. Bansal Vs Indian Airlines and Others
Delhi High Court · AIR 1977 Delhi 114 : (1976) ILR Delhi 724 : (1977) LabIC 739 : (1976) RLR 246
Sardar Carbonic Gas Co. Vs Sher-i-Punjab Tading Co. and Others
Delhi High Court · (1979) 15 DLT 129
Sipso Agencies P. Ltd. (In liquidation) Vs Gajraj Singh and Others
Delhi High Court · (1978) 48 CompCas 30
Anand Finance (P) Ltd. Vs Ram Lal Anand
Delhi High Court · (1977) ILR Delhi 457
Om Parkash Gupta Vs Ram Nath Gupta and Others
Delhi High Court · (1976) 12 DLT 350 : (1976) 2 ILR Delhi 474 : (1976) RLR 613
S.N. Rai, etc. Vs Union of India
Delhi High Court · (1976) ILR Delhi 667 : (1977) RLR 12
Hans Raj Kalra Vs Kishan Lal Kalra and Others
Delhi High Court · (1976) ILR Delhi 745