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Delhi High Court judgments, 1976

225 judgments · page 7 of 12

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High Courts27 May 1976

Kewal Krishan Mayor Vs Kailash Chand Mayor and Others

Delhi High Court · (1977) ILR Delhi 97

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High Courts26 May 1976

Motilal Khanna Vs Abdul Jalil

Delhi High Court · (1977) 13 DLT 110 : (1976) 2 ILR Delhi 600 : (1976) RLR 546

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High Courts26 May 1976

Wattan Singh and Sons Vs The Registrar of Trade Marks and Others

Delhi High Court · AIR 1977 Delhi 1 : (1977) 13 DLT 294 : (1976) RLR 236

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High Courts26 May 1976

Kali Ram(***) Vs Ram Rattan

Delhi High Court · (1977) 13 DLT 250

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High Courts25 May 1976

Lal Behari Tewari Vs The State

Delhi High Court · (1976) 12 DLT 302

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High Courts25 May 1976

Blue Star Limited Vs N.R. Sharma and Others

Delhi High Court · (1977) 13 DLT 216 : (1975) 31 FLR 102 : (1977) LabIC 328 : (1975) 2 LLJ 300

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High Courts25 May 1976

Narula and Co. Vs Union of India

Delhi High Court · (1976) ILR Delhi 412

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High Courts25 May 1976

Avtar Singh Vs Delhi Administration and Others

Delhi High Court · (1977) ILR Delhi 224

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High Courts24 May 1976

Ram Murti Wadhwa Vs Union of India and Others

Delhi High Court · (1976) ILR Delhi 691

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High Courts20 May 1976

Bal Kishan Vs State and Another

Delhi High Court · (1977) CriLJ 410 : (1976) 2 ILR Delhi 235

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High Courts20 May 1976

Balkishan Vs State and Municipal Corporation of Delhi

Delhi High Court · (1977) CriLJ 410 : (1976) 2 ILR Delhi 235

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High Courts18 May 1976

Sahib Dayal Chaman Lal Vs Municipal Corporation of Delhi

Delhi High Court · (1977) 13 DLT 17(2) : (1976) RLR 550

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High Courts17 May 1976

Punjsons (P) Ltd. and Another Vs Delhi Printing and Publishing Co. (P) Ltd.

Delhi High Court · AIR 1977 Delhi 4 : (1977) 13 DLT 267 : (1976) ILR Delhi 143

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High Courts14 May 1976

Sri Ram Vs Panna Lal

Delhi High Court · (1976) ILR Delhi 401

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High Courts14 May 1976

Revisional Civil Ravi Butt Vs Phool Wati and Others

Delhi High Court · (1976) ILR Delhi 530

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High Courts14 May 1976

Gur Dayal Singh and Others Vs The State

Delhi High Court · (1976) 13 DLT 85 : (1976) 2 ILR Delhi 330 : (1976) RLR 567

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High Courts12 May 1976

Nem Chand Vs Laxmi Chand and Another

Delhi High Court · (1977) 13 DLT 33

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High Courts10 May 1976

In Re: Sharat Hardware Industries P. Ltd.

Delhi High Court · (1978) 48 CompCas 23

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High Courts10 May 1976

In The Matter of: Chaudhry Metal Industries Pvt. Ltd. and Another Vs Company

Delhi High Court · (1977) 13 DLT 210

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High Courts05 May 1976

Gem Plastic Industries Vs Union of India

Delhi High Court · AIR 1977 Delhi 30 : (1976) ILR Delhi 404

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